Tribunals and Commissions24 Mar 1995Appeal allowed without costs
SEEDHESHWARI PROMOTORS And BUILDERS (P) LTD. Vs ASHA THADANI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 7 : 1995 3 CPR 409
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,230 of 1,389
Tribunals and Commissions24 Mar 1995Petition disposed of
CALCUTTA TELEPHONE Vs GOVARDHAN LAL SIKARIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 230 : 1996 1 CLT 700
Tribunals and Commissions24 Mar 1995Appeal dismissed without costs
BHARTIYA JEEWAN BIMA NIGAM Vs Pratap Singh
National Consumer Disputes Redressal Commission · 1995 2 CLT 238 : 1995 3 CPJ 10
Tribunals and Commissions24 Mar 1995Complaint allowed with costs
RAM KUMAR AGGARWAL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 22 : 1995 3 CPR 343
Tribunals and Commissions23 Mar 1995Direction passed
PARIMAL KUMAR AON Vs C.E.S.C. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 555 : 1996 1 CPC 243
Tribunals and Commissions23 Mar 1995Complaint partly allowed
ABDULRASHID ABDULHAMID SHEIKH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPR 645 : 1995 3 CPJ 447
Tribunals and Commissions23 Mar 1995Appeal partly allowed
Union of India Vs H.S.YESHANTANI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 240 : 1996 1 CPR 304
Tribunals and Commissions22 Mar 1995Appeal dismissed
GAYATRI MITRA Vs GOPAL K. SOOD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 415
Tribunals and Commissions22 Mar 1995Application disposed of
Shashi Bhushan Gupta Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPC 198 : 1995 2 CPJ 427 : 1995 2 CPR 323
Tribunals and Commissions21 Mar 1995Appeal allowed with costs
ROYSTON V. SHANKAR Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 210 : 1996 1 CPR 64
Tribunals and Commissions21 Mar 1995Appeal allowed
SUB-DIVISIONSAL OFFICER, TELECOM Vs SINGIRI MALLESHAM
National Consumer Disputes Redressal Commission · 1995 3 CPJ 266 : 1996 1 CPR 639
Tribunals and Commissions21 Mar 1995Complaint partly allowed
DILIPKUMAR HIRALAL SHAH Vs LOKHANDWALA EDUCATION TRUST
National Consumer Disputes Redressal Commission · 1995 2 CPC 317 : 1995 2 CPR 685 : 1995 3 CPJ 451 : 1996 1 CLT 102
Tribunals and Commissions21 Mar 1995Appeal dismissed with costs
National Insurance Co.Ltd Vs TIKAMCHAND HANUMAN DAS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 291 : 1996 1 CPC 578 : 1996 1 CPR 285 : 1996 2 CLT 149
Tribunals and Commissions21 Mar 1995Appeal dismissed
Life Insurance Corporation of India Vs MONORANJAN GOPE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 220 : 1996 2 CPR 115
Tribunals and Commissions21 Mar 1995Appeal dismissed with costs
DEBOJIT GHOSH Vs BALARAM BASAK
National Consumer Disputes Redressal Commission · 1995 3 CPJ 296 : 1996 1 CLT 662
Tribunals and Commissions20 Mar 1995Complaint dismissed
EXECUTIVE ENGINEER, Z.P.E. DIVISION Vs SOUTH INDIA CEMENT LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 72 : 1995 3 CPR 238
Tribunals and Commissions20 Mar 1995Appeal partly allowed
Usha (India) Ltd. Vs MANJUL KISHORE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 32 : 1995 3 CPR 346 : 1996 1 CPC 65
Tribunals and Commissions20 Mar 1995Complaint allowed with costs
DEEPAK AGENCY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 760 : 1995 2 CLT 129 : 1995 3 CPJ 38 : 1996 1 CPC 594
Tribunals and Commissions10 Mar 1995Petition dismissed
NAGARJUNA FERTILIZERS And CHEMICALS LTD Vs M.NARASIMHA MURTHY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 306 : 1996 1 CPR 641 : 1996 2 CLT 358
Tribunals and Commissions10 Mar 1995Appeal allowed
K. RAMESHBABU Vs VIJAYA AGENCIES
National Consumer Disputes Redressal Commission · 1995 2 CPJ 418