Tribunals and Commissions25 Apr 1995Appeal allowed
B. SATISH PAI Vs K. VISHWANATH KAMATH
National Consumer Disputes Redressal Commission · 1995 2 CPJ 428 : 1995 2 CPR 302
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,228 of 1,389
Tribunals and Commissions25 Apr 1995
SREE BALAJI CLEARING AGENTS PVT. LTD. Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 1995 2 CPJ 438 : 1995 2 CPR 301
Tribunals and Commissions25 Apr 1995
Sandila Metal Wires P Ltd Vs Chairman U P State Electricity Board
National Consumer Disputes Redressal Commission · 1995 2 CPR 191 : 1998 2 CPJ 27
Tribunals and Commissions24 Apr 1995Revision allowed
CHIEF COMMERCIAL SUPERINTENDENT (CLAIMS) WESTERN RAILWAY Vs N.M.SHARMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 322
Tribunals and Commissions24 Apr 1995Appeal dismissed
REGIONAL MANAGER, RAJASTHAN STATE SEEDS CORPORATION Vs LATOOR LAL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 331
Tribunals and Commissions21 Apr 1995Appeal dismissed
RAJASTHAN STATE ELECTRICITY BOARD Vs Mohammad Yusuf
National Consumer Disputes Redressal Commission · 1995 3 CPJ 433 : 1996 1 CPR 637 : 1996 2 CLT 265
Tribunals and Commissions21 Apr 1995Writ Petition allowed
SOCIAL ACTION FOR RELIEF TO THE CONSUMERS Vs State of Bihar
National Consumer Disputes Redressal Commission · 1995 3 CPJ 320
Tribunals and Commissions21 Apr 1995Revision petition dismissed
ISHWINDER SINGH Vs VIJAY KUMAR PANDEY
National Consumer Disputes Redressal Commission · 1995 2 CPJ 371
Tribunals and Commissions20 Apr 1995Complaint allowed
RAJENDRA PUROHIT Vs DAULAT ELECTRONICS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 499
Tribunals and Commissions20 Apr 1995Complaint allowed
MANCHAR NATH KOUL Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 528
Tribunals and Commissions19 Apr 1995Petition disposed of
ANAND PARVAT RESIDENTS ASSOCIATION (REGD.) Vs RAMJAS FOUNDATION
National Consumer Disputes Redressal Commission · 1995 3 CPJ 34 : 1995 3 CPR 359 : 1996 1 CLT 472
Tribunals and Commissions18 Apr 1995Appeal allowed
Hans Raj Sharma Vs ACCOUNTANT GENERAL, J And K SRINAGAR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 475 : 1996 1 CLT 699
Tribunals and Commissions17 Apr 1995
Telecom District Man Acer Patna Vs Ramdhyan Prasad
National Consumer Disputes Redressal Commission · 1996 1 CPC 588 : 1996 1 CPJ 274 : 1996 1 CPR 327
Tribunals and Commissions15 Apr 1995
R.BALRAJ Vs MANAGER , GRINDLAYS BANK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 147 : 1995 2 CPR 414 : 1996 1 CLT 77 : 1996 1 CPJ 304 : 1996 1 CPR 596 : 1996 2 CPC 380
Tribunals and Commissions10 Apr 1995Complaint partly allowed
Mangi Lal Vs CHAIRMAN, RAJASTHAN STATE ELETRICITY BOARD, JAIPUR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 423 : 1996 1 CLT 672
Tribunals and Commissions10 Apr 1995Appeal dismissed
SANKAR PRASAD NAYAK Vs MANAGING DIRECTOR, FILM DEVELOPMENT CORPORATION OF ORISSA
National Consumer Disputes Redressal Commission · 1995 2 CPC 234 : 1995 2 CPJ 192 : 1995 2 CPR 416 : 1998 2 CPJ 21
Tribunals and Commissions10 Apr 1995
BHIMA RAO Vs SOUTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 440 : 1995 2 CPR 299
Tribunals and Commissions10 Apr 1995
AJAY ENTERPRISES LTD. Vs VINOD KUMAR BHARGAVA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 148 : 1995 2 CLT 634 : 1995 2 CPJ 245 : 1995 2 CPR 235 : 1996 4 CTJ 41
Tribunals and Commissions10 Apr 1995
GENETIC INDUSTRIAL GASES (P) LTD. Vs U.P.STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 149 : 1995 2 CLT 604 : 1995 2 CPJ 176 : 1995 2 CPR 262 : 1997 1 CPC 96
Tribunals and Commissions10 Apr 1995
ROBINSON INDIA Vs RAJASTHAN FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 97 : 1995 2 CLT 600 : 1995 2 CPC 225 : 1995 2 CPR 513