Tribunals and Commissions17 May 1995
ADHIYAMAAN COLLEGE Vs MAT APATHY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 125 : 1995 2 CLT 675 : 1995 2 CPC 284 : 1995 2 CPR 544
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,226 of 1,389
Tribunals and Commissions17 May 1995
MATHER AND PLATT (I) LTD. Vs KALEESWARI INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 131 : 1995 2 CPR 218 : 1995 3 CPJ 9 : 1997 1 CPC 102
Tribunals and Commissions17 May 1995
EAST INDIA COTTON MANUFACTURING CO. LTD. Vs RAM SAGAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 132 : 1995 2 CPJ 181 : 1995 2 CPR 435
Tribunals and Commissions16 May 1995Complaint dismissed
Chandrasekhar Vs CHAIRMAN, INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1995 2 CPR 364 : 1995 3 CPJ 95
Tribunals and Commissions16 May 1995Complaint dismissed
B.R.PANDURANGA VITTAL Vs SHAREEF INTERNATIONAL
National Consumer Disputes Redressal Commission · 1995 2 CPR 357 : 1995 3 CPJ 206
Tribunals and Commissions16 May 1995
VENKATESWARA BOREWELLS Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 3 CPJ 280 : 1996 1 CPR 162 : 1996 2 CLT 170
Tribunals and Commissions16 May 1995
D Ramadevi Vs SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1995 2 CLT 567 : 1995 2 CPC 180 : 1995 2 CPR 359 : 1995 3 CPJ 83
Tribunals and Commissions15 May 1995Appeal allowed
WHEELS WORLD Vs AMARJIT SINGH GREWAL
National Consumer Disputes Redressal Commission · 1995 2 CLT 341 : 1995 3 CPJ 516 : 1995 3 CPR 165
Tribunals and Commissions15 May 1995
ASIAN TRADING COMPANY Vs EXECUTIVE ENGINEER, P.H.E.D.DRILLING AND HAND PUMP DIVISION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 136 : 1995 2 CLT 582 : 1995 2 CPJ 250 : 1995 2 CPR 512
Tribunals and Commissions15 May 1995
VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY Vs O.P.GAUBA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 135 : 1995 2 CLT 654 : 1995 2 CPC 239 : 1995 2 CPR 464 : 1995 3 CPJ 18 : 1995 3 CTJ 711
Tribunals and Commissions15 May 1995
SHANKAR PRASAD Vs PEERLESS GENERAL FINANCE INVESTMENT CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 137 : 1995 2 CPC 67 : 1995 2 CPJ 251 : 1995 2 CPR 253
Tribunals and Commissions15 May 1995
SAMBHAVANA BUILDERS (P) LTD. Vs SUDHA PILLAI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 139 : 1995 2 CLT 595 : 1995 2 CPJ 254 : 1995 2 CPR 260 : 1997 1 CPC 111
Tribunals and Commissions15 May 1995
District Manager Patna Telephones Vs Harishankar Sharan Singh
National Consumer Disputes Redressal Commission · 1995 2 CPR 172 : 1998 1 CLT 463 : 1998 2 CPJ 6
Tribunals and Commissions10 May 1995Partly Allowed
RASI ENGINEERING WORKS Vs COMMISSIONER, COIMBATORE CORPORATION
National Consumer Disputes Redressal Commission · 1995 2 CLT 148 : 1995 2 CPR 224 : 1995 3 CPJ 15 : 1997 1 CPC 108
Tribunals and Commissions10 May 1995
TATA TIMKEN LTD. Vs V.JAYALAKSHMI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 141 : 1995 2 CPC 235 : 1995 2 CPJ 206 : 1995 2 CPR 463
Tribunals and Commissions08 May 1995
NEW INDIA ASSURANCE CO LTD Vs Ahuja Transport Co
National Consumer Disputes Redressal Commission · 1996 2 CPC 466 : 1996 2 CPJ 466 : 1996 3 CPR 393
Tribunals and Commissions04 May 1995Complaint partly allowed
NARINDER SINGH Vs PUNJAB LAND DEVELOPMENT And RECLAMATION CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1995 2 CLT 328 : 1995 2 CPC 356 : 1995 3 CPJ 591 : 1995 3 CPR 118
Tribunals and Commissions04 May 1995
YAJAMAN ENTERPRISES Vs LAKSHMI GANESH TRADERS
National Consumer Disputes Redressal Commission · 1995 2 CPR 361 : 1995 3 CPJ 99
Tribunals and Commissions04 May 1995
UNITED INDIA INSURANCE CO. LTD. Vs NATIONAL FORUM FOR CONSUMER EDUCATION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 142 : 1995 2 CLT 558 : 1995 2 CPC 172 : 1995 2 CPJ 141 : 1995 2 CPR 177 : 1995 3 CTJ 385
Tribunals and Commissions04 May 1995
ORIENTAL INSURANCE CO LTD Vs ASHOK
National Consumer Disputes Redressal Commission · 1995 2 CLT 514 : 1995 2 CPJ 208 : 1995 2 CPR 258