Tribunals and Commissions19 May 1995Dismissed
B.G. KRISHNA IYENGAR Vs MANAGER, VIJAYA BANK
National Consumer Disputes Redressal Commission · 1994 3 CPR 547 : 1995 1 CPC 124 : 1995 2 CPJ 171
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,225 of 1,389
Tribunals and Commissions19 May 1995
NCL INDUSTRIES LTD. Vs KIRLOSKAR OIL ENGINE LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 91 : 1995 2 CLT 673 : 1995 2 CPC 281 : 1995 3 CPR 34
Tribunals and Commissions19 May 1995
GENERAL MANAGER, TELEPHONES, FARIDABAD Vs D.K.SINGH
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 92 : 1995 2 CLT 586 : 1995 2 CPC 212 : 1995 2 CPJ 211 : 1995 2 CPR 510 : 1995 3 CTJ 581
Tribunals and Commissions19 May 1995
SAMACHAR VIHAR SEHKARI AVAS SAMITI LTD. Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 90 : 1995 2 CPC 232 : 1995 2 CPJ 168 : 1995 2 CPR 405
Tribunals and Commissions18 May 1995Dismissed
K.P. LEELA Vs ANEJA FINANCIAL CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 1995 2 CLT 589 : 1995 2 CPC 214 : 1995 2 CPJ 170 : 1995 2 CPR 406
Tribunals and Commissions18 May 1995Appeal allowed
Citi Bank N.A. Vs UNIVERSAL TRADING CORPORATION
National Consumer Disputes Redressal Commission · 1995 2 CLT 487 : 1995 2 CPC 55 : 1995 2 CPJ 198 : 1995 2 CPR 231
Tribunals and Commissions18 May 1995Application dismissed
LAL CHAND POKHARNA Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CLT 641 : 1995 2 CPC 227 : 1995 2 CPJ 87 : 1995 2 CPR 410
Tribunals and Commissions18 May 1995
COLLECTOR OF STAMPS Vs GOEL S.PAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 123 : 1995 2 CLT 499 : 1995 2 CPC 71 : 1995 2 CPJ 216 : 1995 2 CPR 255
Tribunals and Commissions18 May 1995
P.GOPALA SUBRAMANIAM Vs VICE CHAIRMAN, A.P.H.B., HYDERABAD
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 95 : 1995 2 CPC 223 : 1995 2 CPJ 162 : 1995 2 CPR 409
Tribunals and Commissions18 May 1995
PRADEEP KUMAR JAIN Vs CITI BANK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 124 : 1995 2 CLT 496 : 1995 2 CPC 218 : 1995 2 CPJ 219 : 1995 2 CPR 402
Tribunals and Commissions18 May 1995
DELTA ASSOCIATES Vs LALSAB A.NAIKODI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 94 : 1995 2 CLT 656 : 1995 2 CPC 257 : 1995 2 CPR 459 : 1995 3 CPJ 63
Tribunals and Commissions18 May 1995
GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD. Vs MAULI CHAND SHARMA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 96 : 1995 2 CLT 630 : 1995 2 CPJ 183 : 1995 2 CPR 229 : 1997 1 CPC 93
Tribunals and Commissions17 May 1995Appeal allowed
Maharashtra State Electricity Board , DODANI STEEL. INDUSTRIES Vs Maharashtra State Electricity Board , DODANI STEEL INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 2 CLT 677 : 1995 2 CPC 283 : 1995 2 CPJ 194 : 1995 2 CPR 552
Tribunals and Commissions17 May 1995Dismissed
SAIDPUR SAHAKARI KRAYA VIKRAYA SAMITI LTD. And COLD STORAGE Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1995 2 CLT 645 : 1995 2 CPC 229 : 1995 2 CPR 477 : 1995 3 CPJ 21
Tribunals and Commissions17 May 1995
PREMIER AUTOMOBILES LTD. Vs K.S.PILLAI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 133 : 1995 2 CLT 491 : 1995 2 CPR 204
Tribunals and Commissions17 May 1995
PREMIER AUTOMOBILES LTD. Vs JAYESH FABRICS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 129 : 1995 2 CLT 598 : 1995 2 CPC 222 : 1995 2 CPR 469 : 1995 3 CPJ 24
Tribunals and Commissions17 May 1995
BRANCH MANAGER, STATE BANK OF INDIA Vs SUNDERLAL KELA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 130 : 1995 2 CLT 164 : 1995 2 CPR 221 : 1995 3 CPJ 5
Tribunals and Commissions17 May 1995Petition allowed
YOGESH (LT.COL.)(RETD.) Vs HYDERABAD URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 127 : 1995 2 CLT 590 : 1995 2 CPC 216 : 1995 2 CPJ 202 : 1995 2 CPR 470 : 1996 4 CTJ 32
Tribunals and Commissions17 May 1995
DISTRICT MANAGER, INDORE TELEPHONES Vs KAILASHCHANDRA AGRAWAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 128 : 1995 2 CPR 474 : 1995 3 CPJ 12 : 1995 3 CPR 333 : 1996 1 CLT 431 : 1996 1 CPC 62
Tribunals and Commissions17 May 1995
RAM SINGH Vs ASSTT.ENGINEER, HARYANA AGRO INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 134 : 1995 2 CPC 455 : 1995 2 CPR 550 : 1996 1 CPJ 295