Tribunals and Commissions03 May 1995Appeal allowed
New India Assurance Company Ltd. Vs NAGPAL TRADERS
National Consumer Disputes Redressal Commission · 1995 2 CLT 372 : 1995 2 CPC 351 : 1995 3 CPJ 511 : 1995 3 CPR 130
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,227 of 1,389
Tribunals and Commissions03 May 1995
VIJAYA BANK Vs SUNDER LAL SHAH
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 143 : 1995 2 CPC 53 : 1995 2 CPR 194 : 1995 3 CTJ 827
Tribunals and Commissions03 May 1995
RAJESH VERMA Vs Mahavira Trading Co
National Consumer Disputes Redressal Commission · 1995 3 CPJ 192
Tribunals and Commissions02 May 1995Appeal dismissed
DISTRICT TELECOM ENGINEER, TELEPHONE DEPARTMENT Vs SEVA RAM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 236
Tribunals and Commissions02 May 1995
ALIDAC DISTRIBUTORS Vs AMARJYOTI ROADWAYS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 144 : 1995 2 CPJ 116 : 1995 2 CPR 186
Tribunals and Commissions02 May 1995
M.P.ELECTRICITY BOARD Vs BABOO LAL
National Consumer Disputes Redressal Commission · 1994 2 CPC 129 : 1995 0 NCDRC 145 : 1995 2 CPJ 132 : 1995 2 CPR 190
Tribunals and Commissions28 Apr 1995Appeal allowed
Sushil Kumar Das Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1995 2 CPC 472 : 1995 2 CPR 606 : 1995 3 CPJ 482
Tribunals and Commissions28 Apr 1995Order set aside
RAJENDRA KUMAR RAMPURIA Vs ALLEN RICHARDS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 314
Tribunals and Commissions28 Apr 1995
BHUPENDRA JANG BAHADUR GURNA Vs REGIONAL MANAGER
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 146 : 1995 2 CLT 510 : 1995 2 CPJ 139 : 1995 2 CPR 173 : 1998 1 CPC 183
Tribunals and Commissions27 Apr 1995Appeal dismissed
SURENDRA KUMAR JAIN Vs Hero Honda Motors Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 513
Tribunals and Commissions27 Apr 1995Appeal partly allowed
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD Vs SANTOSH KUMAR AHLUWALIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 326
Tribunals and Commissions27 Apr 1995
M.V. SRIKANTA Vs KARNATAKA STATE FINANCIAL CORPN
National Consumer Disputes Redressal Commission · 1995 2 CPJ 425 : 1995 2 CPR 310
Tribunals and Commissions26 Apr 1995Appeal dismissed
CHAIRMAN, RAJASTHAN HOUSING BOARD Vs PREM PRAKASH SHARMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 509
Tribunals and Commissions26 Apr 1995
MODERN CARRIERS Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1995 1 CPC 688 : 1995 2 CLT 1 : 1995 2 CPJ 439 : 1995 2 CPR 304
Tribunals and Commissions25 Apr 1995Complaint disposed of
IQBAL SINGH Vs S.D.O.POONCH
National Consumer Disputes Redressal Commission · 1995 3 CPJ 491 : 1996 1 CLT 652
Tribunals and Commissions25 Apr 1995Appeal dismissed
VITTHALDAS AIDAN MOHTA Vs SECRETARY, BOMBAY SUBURBAN ELECTRIC SUPPLY LTD.
National Consumer Disputes Redressal Commission · 1995 2 CLT 507 : 1995 2 CPJ 135 : 1995 2 CPR 164 : 1998 1 CPC 210
Tribunals and Commissions25 Apr 1995Complaints dismissed
MODERN THREADS Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 487 : 1996 1 CPR 283 : 1996 2 CLT 143
Tribunals and Commissions25 Apr 1995Complaint allowed with costs
RADHA KRISHEN GOJA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 547
Tribunals and Commissions25 Apr 1995Appeal No. 562/92 dismissed & Appeal No. 583/92 allowed
Oriental Insurance Co. Ltd. Vs MAHENDRA PAL GAURI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 598
Tribunals and Commissions25 Apr 1995Complaint allowed with costs
Ravi Kumar Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1995 2 CLT 43 : 1995 2 CPR 275 : 1995 3 CPJ 2