Tribunals and Commissions26 Jun 1995Appeal dismissed
S.P. MOHANTY Vs BHASKER CH.PATTNAIK
National Consumer Disputes Redressal Commission · 1995 3 CPJ 544 : 1996 1 CPC 241
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,224 of 1,389
Tribunals and Commissions24 Jun 1995
A.B.N. GRANITES Vs ESCORTS LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 653 : 1995 3 CPJ 194
Tribunals and Commissions24 Jun 1995Complaint dismissed
G.SAMPATH Vs V.K.LALCO PVT.LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 621 : 1995 3 CPJ 228
Tribunals and Commissions23 Jun 1995Appeal dismissed
VURHANPUR CLOTH CORPORATION Vs state of madhya pradesh
National Consumer Disputes Redressal Commission · 1995 3 CPJ 239 : 1996 1 CLT 544
Tribunals and Commissions16 Jun 1995Complaint allowed
PREM PARKASH MEHRA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CLT 282 : 1995 2 CPC 360 : 1995 3 CPJ 407 : 1995 3 CPR 161
Tribunals and Commissions14 Jun 1995Appeal dismissed without costs
RAM KISHAN Vs Jagdish
National Consumer Disputes Redressal Commission · 1995 2 CLT 305 : 1995 3 CPJ 275 : 1996 1 CPR 47
Tribunals and Commissions08 Jun 1995Application allowed
S.D. TRIKHA Vs DEVINDER MAHANT
National Consumer Disputes Redressal Commission · 1995 2 CLT 385 : 1995 2 CPC 349 : 1995 3 CPJ 586 : 1995 3 CPR 135
Tribunals and Commissions06 Jun 1995Complaint dismissed
C.CHANNAIAH Vs SUPERINTENDENT ENGINEER, KARNATAKA ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 2 CPR 647 : 1995 3 CPJ 541
Tribunals and Commissions06 Jun 1995Complaint allowed with costs
C.Balakrishnan Vs Canara Bank
National Consumer Disputes Redressal Commission · 1995 2 CPC 454 : 1995 2 CPR 619 : 1995 3 CPJ 218
Tribunals and Commissions05 Jun 1995Complaint dismissed
SETTYPE GRAPHICS INDIA PVT. LTD. Vs LINOTYPE ASSOCIATES INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPR 654 : 1995 3 CPJ 197
Tribunals and Commissions05 Jun 1995Complaint dismissed
Krishna Murthy Vs CHAMUNDESWARI SUGARS LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 648 : 1995 3 CPJ 237
Tribunals and Commissions05 Jun 1995Complaint disposed of
KRISHAN DASS CHAURASIA Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 318 : 1996 1 CLT 634 : 1996 1 CPC 311 : 1996 1 CPR 122
Tribunals and Commissions01 Jun 1995Appeal dismissed in limine
SANTOSH KUMAR VERMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 450
Tribunals and Commissions31 May 1995Appeal dismissed
United India Insurance Co. Ltd. Vs MEHAR SINGH
National Consumer Disputes Redressal Commission · 1996 2 CLT 564 : 1996 2 CPC 417 : 1996 3 CPJ 144 : 1996 3 CPR 260
Tribunals and Commissions24 May 1995Complaint dismissed in limine
R.P.JAIN Vs SAHARA INDIA AIRLINES CTS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 212 : 1996 1 CLT 571 : 1996 1 CPR 69
Tribunals and Commissions24 May 1995Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LTD. Vs Z.S.KHER
National Consumer Disputes Redressal Commission · 1995 3 CPJ 310 : 1996 1 CPR 645 : 1996 2 CLT 365
Tribunals and Commissions24 May 1995Complaint dismissed in limine
S.S.CHAUHAN Vs Union of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 316 : 1996 1 CLT 629 : 1996 1 CPR 121
Tribunals and Commissions23 May 1995Appeal dismissed without costs
SHADI LAL YADAV Vs ESTATE MANAGER, HOUSING BOARD, GURGAON
National Consumer Disputes Redressal Commission · 1995 3 CPJ 252 : 1996 1 CPC 410 : 1996 1 CPR 127 : 1996 2 CLT 679
Tribunals and Commissions22 May 1995Complaints dismissed
LALIT KUMAR MALANI Vs DEEPAK M.BULCHANDANI
National Consumer Disputes Redressal Commission · 1995 2 CPR 370 : 1995 3 CPJ 561
Tribunals and Commissions22 May 1995Appeal allowed without costs
S.D.O. TELEGRAPH/TELEPHONE EXCHANGE, KAITHAL Vs AMITA SINGHANIA
National Consumer Disputes Redressal Commission · 1995 2 CLT 313 : 1995 3 CPJ 269