Tribunals and Commissions01 Aug 1995Appeal dismissed without costs
NARESH CHANDER Vs S.D.O., H.S.E.B.
National Consumer Disputes Redressal Commission · 1995 2 CPC 246 : 1995 3 CPJ 162 : 1995 3 CPR 308
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,223 of 1,389
Tribunals and Commissions01 Aug 1995Appeals dismissed without costs
Amar Singh Vs GURGAON IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1995 2 CLT 620 : 1995 2 CPC 244 : 1995 3 CPJ 178 : 1995 3 CPR 303
Tribunals and Commissions31 Jul 1995Complaint allowed with costs
D.THANIGAIVELAN Vs HUMMINGBIRD AUTOMATION TECHNOLOGIES PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 504 : 1995 3 CPR 77
Tribunals and Commissions31 Jul 1995Appeal dismissed without costs
HUDA Vs S.S. VERMA
National Consumer Disputes Redressal Commission · 1995 2 CLT 614 : 1995 2 CPC 243 : 1995 3 CPJ 152
Tribunals and Commissions27 Jul 1995Appeal allowed
TELECOM DISTRICT MANAGER Vs Prem Prakash Goyal
National Consumer Disputes Redressal Commission · 1997 2 CPJ 118
Tribunals and Commissions26 Jul 1995Appeal allowed
UNDER SECRETARY, LAND And BUILDING DEPTT. Vs HANUMANT DASS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 519 : 1996 1 CPR 647
Tribunals and Commissions26 Jul 1995Appeal allowed
SENIOR DIVISIONAL MANAGER Vs ALI HASAN AFROZE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 596 : 1996 1 CPC 257
Tribunals and Commissions25 Jul 1995Appeal dismissed
GOPAL AGGARWAL Vs HOTEL LE MERIDIAN
National Consumer Disputes Redressal Commission · 1995 3 CPJ 370
Tribunals and Commissions25 Jul 1995Appeal allowed
MAJOR GEN. D.M.GUPTA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 375
Tribunals and Commissions24 Jul 1995Application dismissed
ANIL SOOD Vs SHARDA BOIRON LAB. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 362
Tribunals and Commissions20 Jul 1995Appeal accepted
Central Academy Educational Society Vs GORAV KUMAR And ORS.
National Consumer Disputes Redressal Commission · 1996 1 CPC 498 : 1996 1 CPR 422 : 1996 3 CPJ 230
Tribunals and Commissions19 Jul 1995Dismissed
SIGNET CORPORATION Vs COMMISSIONER, M.C.D.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 79 : 1995 3 CPR 3 : 1996 1 CLT 447
Tribunals and Commissions19 Jul 1995
TELECOM DISTRICT MANAGER, PANAJI Vs MRS.LIBERATA FERNANDES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 87 : 1995 3 CPJ 35 : 1995 3 CPR 330 : 1996 1 CLT 424 : 1996 1 CPC 105
Tribunals and Commissions18 Jul 1995Appeals allowed
DELHI DEVELOPMENT AUTHORITY Vs Tika Ram
National Consumer Disputes Redressal Commission · 1995 3 CPJ 441
Tribunals and Commissions17 Jul 1995Appeal dismissed
MUNICIPAL CORPORATION OF DELHI Vs GIAN WATI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 485
Tribunals and Commissions17 Jul 1995
UNION OF INDIA Vs RAMESH KUMAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 89 : 1995 3 CPJ 67
Tribunals and Commissions12 Jul 1995Appeal dismissed
Gian Chand Vs EXECUTIVE OFFICER, MUNICIPAL COMMITTEE
National Consumer Disputes Redressal Commission · 1995 2 CLT 314 : 1995 2 CPC 358 : 1995 3 CPJ 542
Tribunals and Commissions11 Jul 1995Appeal dismissed
EXECUTIVE ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs AADRAM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 312
Tribunals and Commissions04 Jul 1995Appeal dismissed without costs
SUB POST-MASTER, CHARKHI DADRI Vs Saroj Bala
National Consumer Disputes Redressal Commission · 1995 2 CLT 360 : 1995 3 CPJ 279 : 1996 1 CPR 301
Tribunals and Commissions30 Jun 1995Appeal allowed
DIRECTOR, TELECOM (SOUTH) UDAIPUR Vs ROSHAN LAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 43