Tribunals and Commissions14 Aug 1995Appeal allowed
A.S. PAI Vs DELUXE ROADLINES
National Consumer Disputes Redressal Commission · 1995 2 CPC 521 : 1995 3 CPJ 44 : 1995 3 CPR 136
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,222 of 1,389
Tribunals and Commissions14 Aug 1995
NEW INDIA ASSURANCE CO. LTD. Vs S.PUSHPADEVI JAMAD
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 71 : 1995 2 CPC 665 : 1995 3 CPJ 103 : 1995 3 CPR 349 : 1996 1 CPJ 74
Tribunals and Commissions14 Aug 1995
NEW INDIA ASSURANCE CO. LTD. Vs A.MOHAMAD YASIN
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 70 : 1995 2 CPC 567 : 1995 3 CPJ 50 : 1995 3 CPR 46 : 1996 1 CPJ 72
Tribunals and Commissions14 Aug 1995
LIFE INSURANCE CORPORATION OF INDIA Vs S.HYMAVATHI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 31 : 1995 3 CPJ 42 : 1996 1 CPJ 13
Tribunals and Commissions14 Aug 1995
REVENUE DIVISIONAL OFFICER, MADURAI, TAMIL NADU Vs SAKKARAI PANDI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 86 : 1995 2 CPC 666 : 1995 3 CPR 350 : 1996 1 CPJ 193 : 1996 1 CPJ 20
Tribunals and Commissions14 Aug 1995
L.I.C.OF INDIA Vs K.ARUNA KUMARI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 69 : 1995 2 CPC 516 : 1995 3 CPJ 80 : 1995 3 CPR 62
Tribunals and Commissions09 Aug 1995Appeal allowed without costs
Life Insurance Corporation of India Vs SHIV CHANDER
National Consumer Disputes Redressal Commission · 1995 2 CLT 632 : 1995 2 CPC 248 : 1995 3 CPJ 173 : 1995 3 CPR 301
Tribunals and Commissions08 Aug 1995Complaint dismissed
G.L.GOSWAMY Vs MANDOVI MOTORS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 553 : 1995 3 CPR 116
Tribunals and Commissions07 Aug 1995Appeal dismissed
United India Insurance Co. Ltd. Vs MAHESH KUMAR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 317 : 1996 1 CPR 123
Tribunals and Commissions07 Aug 1995
Western Electronics Ltd Vs VED PRAKASH
National Consumer Disputes Redressal Commission · 1996 1 CPJ 116
Tribunals and Commissions04 Aug 1995Complaint disposed of
JAGDISH SINGH Vs SHRI MOOL CHAND KHARAITI RAM HOSPITAL AYURVEDIC RESEARCH INSTITUTE
National Consumer Disputes Redressal Commission · 1996 1 CPJ 99
Tribunals and Commissions04 Aug 1995Complaint dismissed with costs
BISHAMBER LAL NARANG Vs Bank of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 587 : 1996 1 CPC 251
Tribunals and Commissions04 Aug 1995Revision allowed
LML LIMITED Vs URMILA KUMARI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 325
Tribunals and Commissions03 Aug 1995Appeal dismissed without costs
Sat Pal Malik Vs MONO ELECTRONICS
National Consumer Disputes Redressal Commission · 1995 2 CLT 653 : 1995 2 CPC 254 : 1995 3 CPJ 170 : 1995 3 CPR 304
Tribunals and Commissions03 Aug 1995Complaint dismissed
KISHAN POULTRY FARM Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CLT 233 : 1995 2 CPC 367 : 1995 3 CPJ 357 : 1995 3 CPR 156
Tribunals and Commissions02 Aug 1995Appeal dismissed without costs
SUB DIVISIONAL OFFICER, H.S.E.B. Vs ASHOK YADAV
National Consumer Disputes Redressal Commission · 1995 3 CPJ 157
Tribunals and Commissions02 Aug 1995Revision Petition allowed without costs
C.B.MALHOTRA Vs TELECOM GENERAL MANAGER, AMBALA CANTT.
National Consumer Disputes Redressal Commission · 1995 2 CPC 251 : 1995 3 CPJ 164 : 1995 3 CPR 314
Tribunals and Commissions02 Aug 1995Appeal dismissed
VIJAY KUMAR TALWAR Vs NIRMAL TALWAR
National Consumer Disputes Redressal Commission · 1995 2 CPC 245 : 1995 3 CPJ 177 : 1995 3 CPR 313
Tribunals and Commissions01 Aug 1995Appeal allowed
M.A. RAHEEM Vs P. SUDHAKAR REDDY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 578 : 1995 3 CPR 111 : 1996 1 CPC 248
Tribunals and Commissions01 Aug 1995Complaint allowed with csts
BANGALORE WATER SUPPLY And SEWERAGE BOARD EMPLOYEES ASSOCIATION Vs Manager, Syndicate Bank
National Consumer Disputes Redressal Commission · 1995 2 CPC 564 : 1995 3 CPJ 412 : 1995 3 CPR 108