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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,129 of 1,389

Tribunals and Commissions20 Jan 1998Appeal dismissed

MINU NASRY Vs T.A. PAUL

National Consumer Disputes Redressal Commission · 1998 1 CLT 495 : 1998 2 CPR 437 : 1999 1 CPJ 280