Branch Manager, State Bank of India Vs USHA KUMARI S.
National Consumer Disputes Redressal Commission · 1999 1 CPC 156 : 1999 1 CPJ 102 : 1999 1 CPR 508
COURT ARCHIVE
27,776 judgments · page 1,131 of 1,389
National Consumer Disputes Redressal Commission · 1999 1 CPC 156 : 1999 1 CPJ 102 : 1999 1 CPR 508
National Consumer Disputes Redressal Commission · 1998 3 CPJ 431
National Consumer Disputes Redressal Commission · 1998 3 CPJ 283
National Consumer Disputes Redressal Commission · 1998 1 CLT 659 : 1998 1 CPC 254 : 1998 1 CPJ 430 : 1998 1 CPR 450
National Consumer Disputes Redressal Commission · 2000 1 CPJ 105
National Consumer Disputes Redressal Commission · 1998 1 CPC 364 : 1998 2 CLT 38 : 1998 3 CPJ 144
National Consumer Disputes Redressal Commission · 1998 1 CPJ 399
National Consumer Disputes Redressal Commission · 1998 2 CLT 39 : 1998 3 CPJ 421
National Consumer Disputes Redressal Commission · 1998 2 CPC 45 : 1998 2 CPJ 671 : 1998 2 CPR 71
National Consumer Disputes Redressal Commission · 1998 1 CPJ 18
National Consumer Disputes Redressal Commission · 1998 1 CPC 672 : 1998 1 CPJ 245 : 1998 2 CPR 384
National Consumer Disputes Redressal Commission · 2000 1 CPJ 97
National Consumer Disputes Redressal Commission · 1998 3 CPR 171 : 1999 1 CPC 658 : 1999 1 CPJ 434
National Consumer Disputes Redressal Commission · 1998 1 CPJ 25
National Consumer Disputes Redressal Commission · 1998 1 CPJ 452 : 1998 2 CPC 273 : 1998 2 CPR 368
National Consumer Disputes Redressal Commission · 1998 3 CPJ 56
National Consumer Disputes Redressal Commission · 1998 1 CLT 569 : 1998 1 CPJ 607
National Consumer Disputes Redressal Commission · 1998 2 CPJ 416
National Consumer Disputes Redressal Commission · 1998 1 CPJ 12
National Consumer Disputes Redressal Commission · 1998 1 CPR 423 : 1999 1 CPJ 284