COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,130 of 1,389

Tribunals and Commissions13 Jan 1998Appeal allowed

RAJIV JINDAL Vs MADHU BEHL

National Consumer Disputes Redressal Commission · 1998 1 CPC 561 : 1998 2 CLT 190 : 1998 2 CPR 435 : 1998 3 CPJ 186