Tribunals and Commissions13 Feb 1998Misc. Application dismissed
G.D. MALHOTRA Vs LIZU BARBARA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 50
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,128 of 1,389
Tribunals and Commissions13 Feb 1998Appeal disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SIMAR KAUR
National Consumer Disputes Redressal Commission · 1998 1 CLT 678 : 1998 1 CPC 370 : 1998 2 CPJ 195
Tribunals and Commissions11 Feb 1998Appeal partly allowed
PANKAJ KAPAHI Vs BENZO PETRO INTERNATIONAL LTD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 86 : 1998 2 CPR 55
Tribunals and Commissions10 Feb 1998Appeals disposed of
Videocon International Ltd. Vs K.Vijayan
National Consumer Disputes Redressal Commission · 1998 3 CPJ 23 : 1999 1 CPR 20
Tribunals and Commissions09 Feb 1998Revision Petition dismissed
HUDA Vs BALA RANI GUPTA
National Consumer Disputes Redressal Commission · 1998 1 CPC 369 : 1998 2 CPJ 158
Tribunals and Commissions09 Feb 1998Appeal dismissed
COM.RAKESH SHARMA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1998 2 CPJ 373
Tribunals and Commissions07 Feb 1998Appeals disposed of
GENERAL MANAGER, HYDERABAD TELEPHONES Vs D. STALIN BABU
National Consumer Disputes Redressal Commission · 1998 3 CPJ 187
Tribunals and Commissions06 Feb 1998Appeals allowed
VISHAMBHARDAYAL GARG Vs Administrator, Nagar Palika Parishad
National Consumer Disputes Redressal Commission · 1998 2 CPJ 651 : 1998 3 CPR 493 : 1999 1 CPC 285
Tribunals and Commissions06 Feb 1998Appeal allowed
BRANCH MANAGER, L.I.C.OF INDIA Vs P.V.VARGHESE
National Consumer Disputes Redressal Commission · 1999 1 CPJ 160
Tribunals and Commissions06 Feb 1998Appeal dismissed
M.P.Housing Board Vs SUBHASHCHANDRA AKULI
National Consumer Disputes Redressal Commission · 1998 2 CPC 63 : 1998 2 CPJ 310 : 1998 2 CPR 128
Tribunals and Commissions05 Feb 1998Complaint dismissed
MARIAMMA NARENDRANATHAN Vs Shipping Corporation of India
National Consumer Disputes Redressal Commission · 1998 2 CPC 643 : 1998 3 CPJ 259 : 1999 2 CPR 34
Tribunals and Commissions04 Feb 1998Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs Shiv Kumar
National Consumer Disputes Redressal Commission · 1998 1 CLT 680 : 1998 2 CPJ 143
Tribunals and Commissions04 Feb 1998Complaint dismissed
JAKMANS ASSOCIATES Vs PRAKASH TRANSPORTS
National Consumer Disputes Redressal Commission · 1998 1 CPC 677 : 1998 1 CPR 622 : 2000 1 CPJ 126
Tribunals and Commissions04 Feb 1998Complaint dismissed
GIRI TRADING AGENCY Vs EAST WEST AIRLINES
National Consumer Disputes Redressal Commission · 1998 1 CPC 508 : 1998 1 CPR 529 : 1999 1 CPJ 328
Tribunals and Commissions03 Feb 1998Appeal disposed of
S.SHAJI Vs FOREST CONSERVATOR
National Consumer Disputes Redressal Commission · 1998 2 CPC 101 : 1998 2 CPJ 360
Tribunals and Commissions03 Feb 1998Appeal allowed
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Saramma Varghese
National Consumer Disputes Redressal Commission · 1999 1 CPJ 656 : 1999 1 CPR 443
Tribunals and Commissions02 Feb 1998Complaint allowed
SUPERSTAR DISTILLERIES Vs SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 614 : 1998 3 CPR 471 : 1999 1 CLT 54
Tribunals and Commissions30 Jan 1998Appeal dismissed
SHYAMSUNDAR SHRIBHAGWAN JAIPURIA Vs CANBANK MUTUAL FUND
National Consumer Disputes Redressal Commission · 1998 2 CPJ 511
Tribunals and Commissions29 Jan 1998Allowed
S.RAMASAMI Vs P.SHANMUGAVELU
National Consumer Disputes Redressal Commission · 1999 1 CPC 701 : 1999 1 CPJ 497
Tribunals and Commissions28 Jan 1998Appeal allowed
SHRIRAM CHITS And INV. P. LTD. Vs N.VALLIAMMAI
National Consumer Disputes Redressal Commission · 1999 1 CPJ 504