HARYANA URBAN DEVELOPMENT AUTHORITY Vs Suman Bala
National Consumer Disputes Redressal Commission · 1998 1 CPC 622 : 1998 2 CLT 33 : 1998 2 CPJ 506
COURT ARCHIVE
27,776 judgments · page 1,127 of 1,389
National Consumer Disputes Redressal Commission · 1998 1 CPC 622 : 1998 2 CLT 33 : 1998 2 CPJ 506
National Consumer Disputes Redressal Commission · 1998 2 CPJ 22
National Consumer Disputes Redressal Commission · 1998 2 CLT 31 : 1998 2 CPJ 216
National Consumer Disputes Redressal Commission · 1998 2 CPJ 395 : 1998 3 CPR 90
National Consumer Disputes Redressal Commission · 1998 3 CPJ 213 : 1999 1 CPC 325 : 1999 1 CPR 180
National Consumer Disputes Redressal Commission · 1998 2 CPJ 2
National Consumer Disputes Redressal Commission · 1998 3 CPJ 226
National Consumer Disputes Redressal Commission · 2000 2 CPJ 339
National Consumer Disputes Redressal Commission · 1998 2 CPJ 372
National Consumer Disputes Redressal Commission · 1998 1 CPC 440 : 1998 2 CLT 35 : 1998 2 CPJ 271
National Consumer Disputes Redressal Commission · 1999 2 CPR 329 : 1999 3 CPJ 339
National Consumer Disputes Redressal Commission · 1999 1 CPJ 509
National Consumer Disputes Redressal Commission · 1998 1 CLT 672 : 1998 1 CPC 361 : 1998 2 CPJ 183
National Consumer Disputes Redressal Commission · 1999 1 CPJ 185
National Consumer Disputes Redressal Commission · 1998 1 CPC 360 : 1998 2 CPJ 258
National Consumer Disputes Redressal Commission · 1998 2 CLT 34 : 1998 2 CPJ 328
National Consumer Disputes Redressal Commission · 1999 1 CPJ 141
National Consumer Disputes Redressal Commission · 1998 2 CPJ 28
National Consumer Disputes Redressal Commission · 1998 2 CPJ 562
National Consumer Disputes Redressal Commission · 1998 2 CPC 200 : 1998 2 CPJ 412 : 1998 3 CPR 80