Tribunals and Commissions13 Aug 1999Complaint allowed with costs
ISHWAR CHANDRA GANGRADE Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPR 283 : 2000 1 CLT 317 : 2000 1 CPC 215 : 2000 2 CPJ 254
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,067 of 1,389
Tribunals and Commissions13 Aug 1999Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs PREM KUMAR AND SONS
National Consumer Disputes Redressal Commission · 2000 1 CPC 96 : 2000 1 CPJ 192
Tribunals and Commissions13 Aug 1999Case remanded
S.C. GUPTA Vs PANKAJ TRIPATHI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 258 : 2000 1 CPC 55
Tribunals and Commissions13 Aug 1999Appeal dismissed with costs
MEERUT DEVELOPMENT AUTHORITY Vs VISHNU BEER RASTOGI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 268 : 1999 3 CPR 214 : 2000 1 CLT 84
Tribunals and Commissions13 Aug 1999Appeal dismissed
SUBHASH TRACTORS Vs ASHOK KUMAR SINGH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 314
Tribunals and Commissions13 Aug 1999Appeal dismissed with costs
SADANA ELECTRICALS Vs REETA RANI GUPTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 325
Tribunals and Commissions13 Aug 1999Appeal allowed
SARLA PANDEY Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1999 3 CPJ 364 : 2000 1 CLT 511 : 2000 1 CPR 589
Tribunals and Commissions12 Aug 1999Complaint allowed
FRANCISCO ANTONIO JOAO DE PHILOMENO FERNANDES Vs HARESH KHAUNTE
National Consumer Disputes Redressal Commission · 2000 2 CLT 560 : 2000 2 CPJ 40
Tribunals and Commissions12 Aug 1999Order set aside
ASHOK M.MAINKAR Vs ATL (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 519 : 2000 1 CPR 521
Tribunals and Commissions12 Aug 1999Appeal allowed
SAINI MOTORS Vs MOHAN PAL SINGH SADANA
National Consumer Disputes Redressal Commission · 1999 2 CLT 293 : 2000 1 CPJ 181
Tribunals and Commissions12 Aug 1999Appeal allowed
SUB-DIVISIONAL ENGINEER DEPARTMENT OF TELECOMMUNICATIONS Vs KIRAN ACHYUTRAO HUNDGUND
National Consumer Disputes Redressal Commission · 1999 3 CPJ 323
Tribunals and Commissions12 Aug 1999Appeals dismissed
New India Assurance Co. Ltd. Vs MOHD.ZIANUDDIN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 342
Tribunals and Commissions11 Aug 1999Appeal dismissed
M.T.N.L. Vs SAT BHUSHAN JAIN
National Consumer Disputes Redressal Commission · 1999 3 CPJ 181
Tribunals and Commissions11 Aug 1999Appeal dismissed
M.T.N.L. Vs SHRI SAT BHUSHAN JAIN
National Consumer Disputes Redressal Commission · 2000 1 CPC 522 : 2000 1 CPJ 230 : 2000 2 CPR 24
Tribunals and Commissions10 Aug 1999Petition disposed of
City and Industrial Development Corporation of Maharashtra Limited Vs CHERIAN PAPPACHAN
National Consumer Disputes Redressal Commission · 1999 2 CPC 577 : 1999 3 CPJ 2 : 1999 3 CPR 48 : 2000 1 CLT 53
Tribunals and Commissions09 Aug 1999Appeal dismissed
SECRETARY, CENTRAL INDIAN POST AND TELEGRAPH DEPARTMENT Vs FIRM GORELAL PHOOLCHAND JAIN
National Consumer Disputes Redressal Commission · 1999 3 CPJ 275 : 1999 3 CPR 293 : 2000 1 CLT 40
Tribunals and Commissions09 Aug 1999Complaint allowed with costs
PUNJAB STATE ELECTRICITY BOARD Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPR 154 : 2000 3 CPJ 476
Tribunals and Commissions07 Aug 1999Appeal dismissed
TELECOM DISTRICT MANAGER Vs N.LAKSHMI NARAYANA SHARMA
National Consumer Disputes Redressal Commission · 2000 2 CPC 246 : 2000 2 CPR 256 : 2001 1 CPJ 272
Tribunals and Commissions05 Aug 1999Dismissed
MANAGING DIRECTOR, GHATGE PATIL AUTOMOBILES Vs GORAKHNATH DNYANDEO MAGDOOM
National Consumer Disputes Redressal Commission · 1999 3 CPJ 493
Tribunals and Commissions05 Aug 1999Revision Petitions dismissed
WEST BENGAL AGRO INDUSTRIES CORPORATION Vs Bijoy Kumar Roy
National Consumer Disputes Redressal Commission · 1999 0 CTJ 806 : 1999 2 CPC 518 : 1999 3 CPJ 7 : 1999 3 CPR 9 : 2000 1 CLT 200