Tribunals and Commissions04 Aug 1999Appeal dismissed
Satnam Kaur Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 210
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,068 of 1,389
Tribunals and Commissions04 Aug 1999Complaint dismissed
M.S.AUTO SERVICE CENTRE Vs BHARAT JYOTI TECHANICALS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 271
Tribunals and Commissions04 Aug 1999Appeal allowed
A.M. MATHEW Vs M.PRADEEP KUMAR
National Consumer Disputes Redressal Commission · 2000 1 CPJ 477
Tribunals and Commissions04 Aug 1999Appeal allowed
United India Insurance Company Limited Vs SHIVALI CEMENT PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 264
Tribunals and Commissions04 Aug 1999Complaint dismissed
ABDUL ALI Vs ASSISTANT ACCOUNTS OFFICER, E.R.O., A.P. TRANS CO. LTD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 339
Tribunals and Commissions03 Aug 1999Petition allowed
P.K.KOCHU Vs C.I.EDISON
National Consumer Disputes Redressal Commission · 2000 1 CPJ 501
Tribunals and Commissions02 Aug 1999Writ Appeals allowed
MALAPPURAM DISTRICT P.B.O. ASSOCIATION Vs Mohan
National Consumer Disputes Redressal Commission · 1999 3 CPJ 473 : 2000 1 CLT 370
Tribunals and Commissions02 Aug 1999Appeal allowed with costs
RAJESH KUMAR TALWAR Vs GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 2000 1 CPJ 57
Tribunals and Commissions02 Aug 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs S.R.MISRA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 471
Tribunals and Commissions02 Aug 1999Petition dismissed
K.P.SUBHASH Vs Asst. Executive Engineer
National Consumer Disputes Redressal Commission · 1999 3 CPJ 184
Tribunals and Commissions02 Aug 1999Appeal dismissed
SHRI SIDDHIVINAYAK DEVELOPERS Vs RAVINDRA SAKHARAM GURAV
National Consumer Disputes Redressal Commission · 1999 3 CPJ 332
Tribunals and Commissions02 Aug 1999Appeal allowed in part
K.P.G. NAIR Vs P.V.Thomas
National Consumer Disputes Redressal Commission · 2000 2 CPC 683 : 2000 3 CPJ 350
Tribunals and Commissions30 Jul 1999Appeal partly allowed
VIJAY KUMAR Vs District Manager, Telephones
National Consumer Disputes Redressal Commission · 1999 2 CLT 444 : 1999 2 CPC 558 : 1999 3 CPR 292 : 2000 2 CPJ 325
Tribunals and Commissions30 Jul 1999Appeal partly allowed
COL. L.S. MAKAN Vs MODERN AUTOMOBILES
National Consumer Disputes Redressal Commission · 1999 2 CLT 445 : 1999 2 CPC 556 : 1999 3 CPR 290 : 2000 2 CPJ 330
Tribunals and Commissions29 Jul 1999Appeal dismissed with costs
Unit Trust of India Vs SUDESH RANA
National Consumer Disputes Redressal Commission · 1999 2 CLT 446 : 1999 2 CPC 555 : 1999 3 CPJ 551
Tribunals and Commissions29 Jul 1999Appeal partly allowed
N.LALITHA KRISHNA Vs MRS.DEEPA NAIR
National Consumer Disputes Redressal Commission · 2000 1 CPJ 340
Tribunals and Commissions29 Jul 1999Complaint allowed
Oriental Insurance Company Ltd. Vs GULAB ROAD LINES
National Consumer Disputes Redressal Commission · 1999 2 CPC 557 : 1999 3 CPR 280 : 2000 2 CPJ 321
Tribunals and Commissions28 Jul 1999Ordered accordingly
ORIENTAL INSURANCE Company Limited Vs DHARMENDRA KUMAR LALL
National Consumer Disputes Redressal Commission · 1999 0 CTJ 581 : 1999 2 CLT 687 : 1999 2 CPC 519 : 1999 3 CPJ 20 : 1999 3 CPR 10
Tribunals and Commissions28 Jul 1999Appeal allowed
SUBHASHIS DHAR Vs SANJUKTA SENGUPTA
National Consumer Disputes Redressal Commission · 1999 0 CTJ 573 : 1999 2 CPC 522 : 1999 3 CPJ 29 : 1999 3 CPR 13
Tribunals and Commissions28 Jul 1999Appeal allowed
Life Insurance Corporation of India Vs KEWAL KUMAR
National Consumer Disputes Redressal Commission · 1999 2 CLT 648 : 2000 1 CPC 107 : 2000 2 CPJ 14