Tribunals and Commissions25 Aug 1999Appeal disposed of
ORIENTAL INSURANCE Company Limited Vs SUMANGALA STEEL LIMITED
National Consumer Disputes Redressal Commission · 1999 0 CTJ 731 : 1999 2 CPC 587 : 1999 3 CPJ 4 : 1999 3 CPR 34 : 2000 1 CLT 62
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,066 of 1,389
Tribunals and Commissions25 Aug 1999Application dismissed
JAIPRAKASH GUPTA Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 327
Tribunals and Commissions25 Aug 1999
NATIONAL SMALL INDUSTRIES CORPORATION Vs MADHO SINGH
National Consumer Disputes Redressal Commission · 1999 2 CPC 578 : 1999 3 CPJ 61 : 1999 3 CPR 24 : 2000 1 CLT 64
Tribunals and Commissions24 Aug 1999Appeal allowed
ODIN RETREADERS (P) LIMITED Vs JANGA RAM BABU
National Consumer Disputes Redressal Commission · 2000 1 CPJ 266 : 2000 2 CPC 294 : 2000 2 CPR 467
Tribunals and Commissions24 Aug 1999Complaint dismissed
OSCAR D'SA Vs PANDURANG D. KAMAT
National Consumer Disputes Redressal Commission · 2000 2 CPJ 16 : 2001 1 CLT 1 : 2001 1 CPR 404
Tribunals and Commissions24 Aug 1999Appeal allowed with costs
PHOOL CHAND SHARMA Vs SAMPATTIPRABANDH ADHIKARI, U.P. AVAS VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 232 : 1999 3 CPR 257 : 2000 1 CLT 80
Tribunals and Commissions24 Aug 1999Appeal dismissed with costs
Union of India Vs R.PURUSHOTHAM REDDY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 327
Tribunals and Commissions23 Aug 1999Review Petition dismissed
SOUTH INDIA SURGICAL CO. LTD. Vs TIRUPATHI DIAGNOSTICS (P) LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 24
Tribunals and Commissions21 Aug 1999Appeal allowed
TELECOM DISTRICT MANAGER Vs Velayutham
National Consumer Disputes Redressal Commission · 2000 2 CLT 408 : 2000 2 CPC 317 : 2000 2 CPR 544 : 2001 1 CPJ 227
Tribunals and Commissions21 Aug 1999Appeal partly allowed with costs
V.S.NALLUSAMY Vs KANNABIRAN TRANSPORTS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 255
Tribunals and Commissions21 Aug 1999Appeal partly allowed
KARUR K.C.P.PACKAGINGS LIMITED Vs Senior Superintendent of Post Offices
National Consumer Disputes Redressal Commission · 2000 2 CLT 301 : 2000 2 CPC 315 : 2000 2 CPR 527 : 2001 3 CPJ 336
Tribunals and Commissions20 Aug 1999Complaint allowed with costs
HENRY ANGELO D'SOUZA Vs MAC ENTERPRISES
National Consumer Disputes Redressal Commission · 2000 1 CPC 646 : 2000 1 CPJ 579 : 2000 2 CPR 476
Tribunals and Commissions18 Aug 1999Appeal dismissed
B. Narasimha Reddy Vs Assistant Provident Fund Commissioner
National Consumer Disputes Redressal Commission · 2001 2 CPJ 161
Tribunals and Commissions18 Aug 1999Complaint dismissed
CORPORATION BANK Vs SOMENATH GUPTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 44
Tribunals and Commissions18 Aug 1999Ordered accordingly
RAJAT KUMAR BHADRA Vs SUPERCON ENGINEERS AND CONTRACTORS
National Consumer Disputes Redressal Commission · 1999 0 CTJ 643 : 1999 2 CPC 590 : 1999 3 CPJ 1 : 1999 3 CPR 47 : 2000 1 CLT 52
Tribunals and Commissions16 Aug 1999Complaint dismissed
S.N. CHAPHEKAR AND COMPANY Vs Bajaj Tempo Limited
National Consumer Disputes Redressal Commission · 1999 3 CPJ 257
Tribunals and Commissions14 Aug 1999Complaint allowed with costs
Manoj Jain Vs Union of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 396 : 2000 3 CPR 99 : 2001 1 CLT 157
Tribunals and Commissions14 Aug 1999Appeal dismissed
Gokul Bora Vs GENERAL MANAGER,KAMRUP TELECOM DISTRICT, ULUBARI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 312
Tribunals and Commissions13 Aug 1999Claim partly decreed with costs
MAL SHREE MISRA Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1993 3 CPR 282 : 1999 3 CPJ 457 : 2000 1 CLT 35
Tribunals and Commissions13 Aug 1999Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs M.P.TRANSPORT COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 419