Tribunals and Commissions10 Sept 1999Complaint dismissed
Kuldip Singh Vs New India Assurance Co.Ltd.
National Consumer Disputes Redressal Commission · 1999 2 CLT 676 : 2000 1 CPR 164 : 2000 2 CPJ 367
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,064 of 1,389
Tribunals and Commissions09 Sept 1999Revision dismissed with observations
S.G. ESTATES AND PROPERTIES LIMITED Vs NEERAJHA RANI DAS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 274
Tribunals and Commissions09 Sept 1999Complaint allowed
PREM LATA BOURI Vs PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA)
National Consumer Disputes Redressal Commission · 1999 2 CPC 650 : 2000 1 CLT 106 : 2000 2 CPJ 119
Tribunals and Commissions09 Sept 1999Appeal dismissed
R.KERALA VARMA Vs SECRETARY, VELLIYAMKULAM N.S.S.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 511 : 2001 1 CPC 101
Tribunals and Commissions09 Sept 1999Complaint dismissed
VISHWAS JULKA Vs Union of India
National Consumer Disputes Redressal Commission · 1999 2 CPC 472 : 1999 3 CPJ 227 : 1999 3 CPR 253 : 2000 1 CLT 203
Tribunals and Commissions09 Sept 1999Appeal partly allowed
Unit Trust of India Vs HARI OM PRAKASH SINGLA
National Consumer Disputes Redressal Commission · 2000 1 CLT 390 : 2000 1 CPC 463 : 2000 2 CPJ 112 : 2000 2 CPR 530
Tribunals and Commissions08 Sept 1999Appeal dismissed
INDFUND MANAGEMENT LIMITED Vs SHAKUNTALA BRIJ MOHAN
National Consumer Disputes Redressal Commission · 1999 2 CPC 649 : 2000 1 CLT 107 : 2000 2 CPJ 114
Tribunals and Commissions08 Sept 1999Complaint allowed
RAJ KUMAR Vs United India Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 70 : 2000 1 CPJ 370
Tribunals and Commissions07 Sept 1999N.O.E. discharged
NATIONAL COUNCIL FOR CIVIL LIBERTIES Vs DEPARTMENT OF HEALTH AND FAMILY WELFARE
National Consumer Disputes Redressal Commission · 1999 3 CPJ 58
Tribunals and Commissions07 Sept 1999Complaint allowed with costs
SHEO DUTTA MISHRA Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 3 CPJ 528 : 1999 3 CPR 477 : 2000 1 CLT 223 : 2000 1 SLT 138
Tribunals and Commissions07 Sept 1999Appeal allowed
SUHASINI SHARMA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 221
Tribunals and Commissions07 Sept 1999Complaint dismissed
RAJENDRA JAGANNATH GHORPADE Vs DATTABUVA KALAMBE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 530
Tribunals and Commissions06 Sept 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs NIRANKAR SWAROOP MATHUR
National Consumer Disputes Redressal Commission · 2000 1 CPJ 124
Tribunals and Commissions06 Sept 1999Appeal dismiGssed
MEERUT DEVELOPMENT AUTHORITY Vs POONAM JAIN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 87
Tribunals and Commissions06 Sept 1999Appeal disposed of
ASSISTANT COMMISSIONER, MUNICIPAL CORPORATION, NOTIFIED AREA COMMITTEE, MANIMAJRA Vs G.S.CHAWLA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 616
Tribunals and Commissions06 Sept 1999Appeal allowed
M.S.BHATAMBRE Vs BABU K.KOPLE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 366
Tribunals and Commissions06 Sept 1999Appeal dismissed with costs
DYNAVOX ELECTRONICS LIMITED Vs RAJIV GUPTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 540 : 2000 1 CPR 124 : 2001 1 CLT 498
Tribunals and Commissions04 Sept 1999Appeal dismissed
New India Assurance Co. Ltd. Vs ANIL BARUAH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 241 : 2000 2 CLT 430 : 2000 2 CPC 303 : 2000 2 CPR 486
Tribunals and Commissions02 Sept 1999Revision Petition disposed of
C.RAJESWARI Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 50 : 2000 1 CPR 57
Tribunals and Commissions02 Sept 1999Complaint dismissed
BIHARILAL THAVAIT Vs PRAKASH LADIKAR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 535 : 1999 3 CPR 264 : 2000 1 CLT 45