COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,062 of 1,389

Tribunals and Commissions28 Sept 1999Appeal allowed

WONDERCLEAN Vs M.SHAJ

National Consumer Disputes Redressal Commission · 2000 1 CPJ 492 : 2000 2 CLT 669 : 2000 2 CPC 260 : 2000 2 CPR 344