Tribunals and Commissions14 Oct 1999Complaint allowed
S.D.JADHAV Vs BUDGET HOMES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 384 : 2000 2 CPC 221 : 2000 2 CPR 258
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,061 of 1,389
Tribunals and Commissions14 Oct 1999Appeal allowed
K.P.DAVIS Vs GEORGE PALLIKKUNNAN
National Consumer Disputes Redressal Commission · 2000 1 CPC 448 : 2000 1 CPJ 594 : 2000 1 CPR 573
Tribunals and Commissions12 Oct 1999Complaint allowed with costs
National Textile Corporation Ltd. Vs AITCO MOVERS LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPC 696 : 2000 3 CPJ 398
Tribunals and Commissions09 Oct 1999Appeal disposed of
ACCOUNTS OFFICER, OFFICER OF THE TELECOM DIVISIONAL ENGINEER Vs SECRETARY, SONITPUR ZILA GRAHAK SURAKHA SAMITY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 246 : 2000 2 CPC 308 : 2000 2 CPR 494
Tribunals and Commissions09 Oct 1999 Appeal allowed
LAKSHESWAR TALUKDAR Vs Union of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 390 : 2000 3 CPR 167
Tribunals and Commissions08 Oct 1999Appeal partly allowed
Punjab National Bank Vs SATYENDRA KUMAR TIWARI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 442 : 2000 1 CLT 502 : 2000 1 CPR 96
Tribunals and Commissions08 Oct 1999Appeal dismissed
RAJESH TANDON Vs SUPERINTENDENT TELEGRAM TRAFFIC
National Consumer Disputes Redressal Commission · 1999 3 CPJ 485
Tribunals and Commissions07 Oct 1999Appeal dismissed
SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA Vs K.C.Vijayan
National Consumer Disputes Redressal Commission · 2001 1 CPJ 483
Tribunals and Commissions06 Oct 1999Appeal allowed
R.K. JAIN Vs Sunil
National Consumer Disputes Redressal Commission · 1999 3 CPJ 546 : 1999 3 CPR 504
Tribunals and Commissions06 Oct 1999Appeal dismissed with costs
M.T.N.L. Vs HIRDAY NATH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 569 : 2000 1 CLT 485 : 2000 1 CPR 530
Tribunals and Commissions06 Oct 1999Appeal dismissed
GENERAL MANAGER, OFFICE OF THE TELECOM Vs RAJANI RAMAKRISHNAN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 405
Tribunals and Commissions05 Oct 1999C.A. dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs NATIONAL PANASONIC INDIA Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 14
Tribunals and Commissions05 Oct 1999Appeal allowed
ADHISHASHI ABHIYANTA Vs RAJ NATH SINGH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 449 : 2000 1 CLT 242
Tribunals and Commissions05 Oct 1999Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs MAYA GANDHI
National Consumer Disputes Redressal Commission · 2000 1 CLT 608 : 2000 1 CPJ 5 : 2000 1 CPR 208
Tribunals and Commissions05 Oct 1999Application dismissed
MOHAN KUMAR SAINI Vs OMNITEL INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 103
Tribunals and Commissions05 Oct 1999Appeal dismissed
National Insurance Company Ltd. Vs V.K. Gupta
National Consumer Disputes Redressal Commission · 2000 1 CLT 419 : 2000 1 CPJ 106 : 2000 1 CPR 58
Tribunals and Commissions04 Oct 1999Appeal dismissed
RELIANCE ENGINEERING WORKS Vs RENU SHARMA
National Consumer Disputes Redressal Commission · 2000 1 CLT 388 : 2000 1 CPC 530 : 2000 2 CPJ 5 : 2000 2 CPR 548
Tribunals and Commissions04 Oct 1999Appeal dismissed
Meerut Development Authority, Meerut Vs AJIT KUMAR KALI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 495 : 2000 1 CPC 453 : 2000 1 CPR 585
Tribunals and Commissions04 Oct 1999Appeal dismissed
Parmanand Sharma Vs UCO Bank
National Consumer Disputes Redressal Commission · 2000 1 CPJ 118
Tribunals and Commissions04 Oct 1999Ordered accordingly
DAYAL CHAND Vs SUB DIVISIONAL OFFICER
National Consumer Disputes Redressal Commission · 2000 3 CPJ 256