Tribunals and Commissions25 Oct 1999Appeal allowed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Sohan Lal
National Consumer Disputes Redressal Commission · 2003 2 CPC 305 : 2003 3 CPJ 192
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,060 of 1,389
Tribunals and Commissions25 Oct 1999Appeal allowed with costs
PANORAMA CONSTRUCTIONS Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CLT 417 : 2000 2 CPJ 576 : 2000 3 CPR 53
Tribunals and Commissions25 Oct 1999Complaint dismissed
SYED ZAHID ALI Vs JAIPRAKASH PALIWAL
National Consumer Disputes Redressal Commission · 2000 1 CPJ 129
Tribunals and Commissions25 Oct 1999Complaint dismissed
SIMLA MOHINDER Vs DLF Universal Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CLT 272 : 2000 1 CPR 416 : 2000 2 CPC 46 : 2000 2 CPJ 246
Tribunals and Commissions25 Oct 1999Appeals dismissed
GENERAL MANAGER, TELECOM DISTRICT, COLLAM Vs M.A.Rasheed
National Consumer Disputes Redressal Commission · 2000 1 CPC 428 : 2000 1 CPJ 318 : 2000 2 CLT 211 : 2000 2 CPR 227
Tribunals and Commissions22 Oct 1999Appeals dismissed
GREEN TRANSPORT CORP Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1999 3 CPJ 621 : 2000 1 CPC 446 : 2000 1 CPR 570
Tribunals and Commissions22 Oct 1999Appeals dismissed
MADHU GOYAL Vs ASHIANA CONSTRUCTIONS (P) LTD.
National Consumer Disputes Redressal Commission · 2000 1 CLT 284 : 2000 1 CPJ 552 : 2000 1 CPR 364 : 2000 2 CPC 44
Tribunals and Commissions22 Oct 1999C.A. allowed
RASHMI KANTA SHARMA Vs P.S.SABHARWAL
National Consumer Disputes Redressal Commission · 2000 1 CPJ 20
Tribunals and Commissions22 Oct 1999NOE discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 2
Tribunals and Commissions22 Oct 1999Complaint rejected
Aggarwal Agencies Vs PLATINUM AGENCIES (P) LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 25
Tribunals and Commissions22 Oct 1999Appeal dismissed
INDIVER CHADHA Vs TARSEM THAKUR
National Consumer Disputes Redressal Commission · 2000 1 CLT 461 : 2000 1 CPJ 329 : 2000 2 CPC 30
Tribunals and Commissions21 Oct 1999Appeal allowed
MADHUKANT PREMI Vs DISTRICT SUPPLY OFFICER
National Consumer Disputes Redressal Commission · 1999 3 CPJ 504
Tribunals and Commissions20 Oct 1999Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Pratibha Singh
National Consumer Disputes Redressal Commission · 1999 3 CPJ 554 : 2000 1 CLT 561 : 2000 1 CPR 288
Tribunals and Commissions20 Oct 1999Appeal allowed with costs
AVADH BEHARI LAL Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 572 : 2000 1 CLT 479 : 2000 1 CPR 67
Tribunals and Commissions20 Oct 1999Orders passed
RAJANI CHIT FUND PVT. LTD. Vs B.SHANKARAIAH
National Consumer Disputes Redressal Commission · 2000 1 CPC 406 : 2000 1 CPJ 274 : 2000 2 CPR 447
Tribunals and Commissions20 Oct 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs MANOJ KUMAR JAIN
National Consumer Disputes Redressal Commission · 1999 3 CPJ 564 : 2000 1 CPC 432 : 2000 1 CPR 534
Tribunals and Commissions18 Oct 1999Complaint allowed with costs
FILONIO VAZ Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 314
Tribunals and Commissions18 Oct 1999Appeal dismissed with costs
Titan Industries Ltd. Vs RAJENDRA M. NAIK
National Consumer Disputes Redressal Commission · 2000 2 CPJ 596 : 2000 3 CPR 69
Tribunals and Commissions18 Oct 1999
JASWINDER SINGH Vs J.S.SAINI
National Consumer Disputes Redressal Commission · 2000 1 CLT 457 : 2000 1 CPR 487 : 2000 2 CPC 49 : 2000 2 CPJ 262
Tribunals and Commissions15 Oct 1999Complaints allowed with costs
SURANA BANGLES Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2000 3 CPJ 345