Tribunals and Commissions17 Sept 1999Appeal allowed
BARKATULLAH VISHWAVIDALAYA Vs VRINDA SHRIVASTAVA
National Consumer Disputes Redressal Commission · 1999 3 CPR 379 : 2000 1 CLT 230 : 2000 2 CPJ 191
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,063 of 1,389
Tribunals and Commissions16 Sept 1999Appeal allowed
GENERAL MANAGER, NORTH EASTERN RAILWAY Vs BAJRANGLAL JHUNJHUNWALA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 450
Tribunals and Commissions16 Sept 1999Appeal dismissed with costs
MEERUT DEVELOPMENT AUTHORITY Vs Shakuntala Devi
National Consumer Disputes Redressal Commission · 2000 1 CPJ 420
Tribunals and Commissions16 Sept 1999Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs V.D.DIMIRI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 583
Tribunals and Commissions16 Sept 1999Dismissed
BIHAR STATE HOUSING BOARD Vs RANJIT LAL BHAGAT
National Consumer Disputes Redressal Commission · 1999 3 CPJ 496 : 1999 3 CPR 512 : 2000 1 CLT 219 : 2000 1 CPC 240
Tribunals and Commissions16 Sept 1999Appeal allowed
AMRITA SINGH Vs Jaiprakash Singh
National Consumer Disputes Redressal Commission · 1999 3 CPJ 601 : 2000 1 CPC 440 : 2000 1 CPR 554
Tribunals and Commissions16 Sept 1999Complaint dismissed
RAM LAL INDER LAL Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 2 CLT 289 : 1999 3 CPR 488 : 2000 1 CPJ 159
Tribunals and Commissions15 Sept 1999Appeal partly allowed
LUDHIANA IMPROVEMENT TRUST Vs AJIT SINGH
National Consumer Disputes Redressal Commission · 2000 1 CLT 386 : 2000 1 CPC 461 : 2000 2 CPJ 34 : 2000 2 CPR 538
Tribunals and Commissions15 Sept 1999Appeal dismissed
VASANT B.SONAWANE Vs RATNA BUILDERS
National Consumer Disputes Redressal Commission · 2000 2 CPC 689 : 2000 3 CPJ 362
Tribunals and Commissions14 Sept 1999Appeal dismissed with costs
ORIENTAL INSURANCE Company Limited Vs Dev Raj
National Consumer Disputes Redressal Commission · 1999 2 CLT 291 : 2000 1 CPC 98 : 2000 1 CPJ 173 : 2000 1 CPR 75
Tribunals and Commissions13 Sept 1999Appeal dismissed
Narendra Pratap Singh Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1999 3 CPJ 620
Tribunals and Commissions13 Sept 1999Appeals dismissed
PUSHPA GUPTA Vs AGANALL TRADERS LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 8 : 2000 2 CLT 628 : 2000 2 CPR 22
Tribunals and Commissions12 Sept 1999Appeal dismissed
EXECUTIVE ENGINEER, U.P.S.E.B. Vs PRESIDENT, NAGAR PANCHAYAT
National Consumer Disputes Redressal Commission · 2000 3 CPJ 371 : 2001 1 CPC 14
Tribunals and Commissions10 Sept 1999Appeal dismissed
Haryana Tourism Corporation Ltd. Vs HINDUSTAN GARAGE
National Consumer Disputes Redressal Commission · 2000 2 CPJ 110
Tribunals and Commissions10 Sept 1999Compensation Application rejected
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 55
Tribunals and Commissions10 Sept 1999Complaint allowed
MANMOHAN KRISHAN SOOD Vs SUNIL DUTT SHARMA
National Consumer Disputes Redressal Commission · 1999 2 CPC 655 : 2000 1 CLT 112 : 2000 2 CPJ 102
Tribunals and Commissions10 Sept 1999Appeal allowed
PRINCIPAL, HIMACHAL DENTAL (PRIVATE) COLLEGE Vs SUNIL KUMAR SHARMA
National Consumer Disputes Redressal Commission · 1999 2 CPC 470 : 1999 3 CPJ 211 : 1999 3 CPR 227 : 2000 1 CLT 195
Tribunals and Commissions10 Sept 1999Appeal dismissed
BRANCH MANAGER, UNIT TRUST OF INDIA Vs JAGDISH RAI MITTAL
National Consumer Disputes Redressal Commission · 2000 1 CLT 105 : 2000 2 CPJ 106
Tribunals and Commissions10 Sept 1999Appeal dismissed
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs Raj Kumar Mishra
National Consumer Disputes Redressal Commission · 2000 1 CLT 292 : 2000 1 CPJ 113 : 2000 1 CPR 32
Tribunals and Commissions10 Sept 1999Appeal dismissed
M.T.N.L. Vs BHARAT PRODUCTS
National Consumer Disputes Redressal Commission · 2000 1 CPJ 264 : 2000 2 CLT 287 : 2000 2 CPC 299 : 2000 2 CPR 472