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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,065 of 1,389

Tribunals and Commissions01 Sept 1999Appeal dismissed

J.M.CHAWLA Vs S.L.KAPOOR

National Consumer Disputes Redressal Commission · 1999 2 CPC 645 : 1999 3 CPJ 599 : 2000 1 CLT 111