Tribunals and Commissions26 Jul 1999Appeal dismissed
SATYA DEVI Vs RAKESH KUMAR SAWHNEY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 328
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,069 of 1,389
Tribunals and Commissions24 Jul 1999Appeal dismissed
SULOCHANA DEVI KYAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 1 CPC 416 : 2000 1 CPJ 252 : 2000 2 CPR 474
Tribunals and Commissions23 Jul 1999Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 240 : 1999 3 CPR 89
Tribunals and Commissions22 Jul 1999Appeal dismissed
UCO BANK Vs Narendra Kumar Gupta
National Consumer Disputes Redressal Commission · 1999 3 CPJ 253
Tribunals and Commissions22 Jul 1999Appeal dismissed with costs
LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS SR.DIVISIONAL MANAGER Vs NIRVAIR SINGH
National Consumer Disputes Redressal Commission · 2000 1 CPC 85 : 2001 2 CPJ 113
Tribunals and Commissions21 Jul 1999R.A. allowed
RAJENDRA PROPERTIES AND INDUSTRIES Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2001 1 CPJ 47
Tribunals and Commissions21 Jul 1999Revision allowed
B.M.VISWANATHAN Vs NATIONAL RADIO ELECTRONICS CO.
National Consumer Disputes Redressal Commission · 2000 1 CPC 637 : 2000 1 CPJ 555 : 2000 2 CPR 316
Tribunals and Commissions21 Jul 1999Appeal partly allowed
Divisional Manager, Life Insurance Corporation of India Vs S.KALAVATHI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 513
Tribunals and Commissions21 Jul 1999N.O.E. discharged
Director (Research) Vs COMPUAGE ELECTRONICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 120 : 2001 3 CPR 221
Tribunals and Commissions21 Jul 1999Appeal dismissed with costs
CONCEPT MARKETING Vs HARVINDER SINGH SAINI
National Consumer Disputes Redressal Commission · 2000 1 CLT 441 : 2000 2 CPC 346 : 2000 2 CPJ 332
Tribunals and Commissions21 Jul 1999Appeal allowed
MALKIAT SINGH Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CLT 672 : 2000 1 CPC 77 : 2000 1 CPJ 356
Tribunals and Commissions20 Jul 1999Appeal dismissed
ARUN HARI JADHAV Vs RAMCHANDRA D. SAWANT
National Consumer Disputes Redressal Commission · 1999 3 CPJ 270 : 2000 1 CPR 345
Tribunals and Commissions19 Jul 1999Appeal dismissed
R.C.ARORA Vs MANAGING DIRECTOR, THE PREMIER AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1999 2 CPC 552 : 1999 3 CPJ 527 : 2000 1 CLT 27
Tribunals and Commissions19 Jul 1999Appeal dismissed with costs
U.P.AVAS EVAM VIKAS PARISHAD Vs Satyawati
National Consumer Disputes Redressal Commission · 1999 2 CLT 636 : 1999 3 CPJ 217 : 1999 3 CPR 96
Tribunals and Commissions19 Jul 1999Appeals dismissed
RAM KISHORE TTWARI Vs G.D.A.
National Consumer Disputes Redressal Commission · 1999 2 CLT 613 : 1999 3 CPJ 136
Tribunals and Commissions19 Jul 1999Appeal partly allowed with costs
United India Insurance Co. Ltd. Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2000 1 CLT 181 : 2000 1 CPC 683 : 2000 1 CPJ 170
Tribunals and Commissions19 Jul 1999Appeals disposed of
MANAGING DIRECTOR, JAndK COOP. HOUSING FEDERATION LIMITED Vs TILAK RAJ GUPTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 214
Tribunals and Commissions19 Jul 1999Appeal dismissed
Premier Automobiles Ltd. Vs Ram Kumar Sharma
National Consumer Disputes Redressal Commission · 2000 1 CLT 474 : 2000 1 CPC 483 : 2000 2 CPJ 39 : 2000 2 CPR 560 : 2006 2 CPC 664
Tribunals and Commissions16 Jul 1999Revision Petition allowed
WERNER POHLE Vs ARAVIND V.MISTRY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 201 : 1999 3 CPR 299
Tribunals and Commissions16 Jul 1999Appeal allowed in part
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs PATANJALI GUHA THAKURTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 175 : 1999 3 CPR 306