DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs UNIVERSAL GENERICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 49
COURT ARCHIVE
27,776 judgments · page 1,071 of 1,389
National Consumer Disputes Redressal Commission · 2001 1 CPJ 49
National Consumer Disputes Redressal Commission · 1999 2 CLT 454 : 1999 2 CPC 545 : 1999 3 CPJ 517 : 1999 3 CPR 314
National Consumer Disputes Redressal Commission · 2001 1 CPJ 50
National Consumer Disputes Redressal Commission · 2001 3 CPJ 91
National Consumer Disputes Redressal Commission · 2001 3 CPJ 96
National Consumer Disputes Redressal Commission · 1999 3 CPJ 313
National Consumer Disputes Redressal Commission · 1999 3 CPJ 199
National Consumer Disputes Redressal Commission · 1999 2 CLT 356 : 1999 2 CPR 550 : 1999 3 CPJ 282 : 2000 1 CPC 159
National Consumer Disputes Redressal Commission · 1999 3 CPJ 318
National Consumer Disputes Redressal Commission · 1999 3 CPJ 409
National Consumer Disputes Redressal Commission · 1999 2 CLT 450 : 1999 2 CPC 543 : 1999 3 CPJ 446 : 1999 3 CPR 236
National Consumer Disputes Redressal Commission · 1999 3 CPJ 37 : 1999 3 CPR 1 : 2000 1 CLT 126
National Consumer Disputes Redressal Commission · 1999 3 CPJ 126 : 1999 3 CPR 447 : 2000 1 CPC 224
National Consumer Disputes Redressal Commission · 1999 3 CPJ 403
National Consumer Disputes Redressal Commission · 1999 2 CLT 428 : 1999 2 CPC 137 : 1999 2 CPJ 590 : 1999 2 CPR 588
National Consumer Disputes Redressal Commission · 1999 3 CPJ 98
National Consumer Disputes Redressal Commission · 1999 2 CPC 369 : 1999 2 CPR 571 : 1999 3 CPJ 59
National Consumer Disputes Redressal Commission · 1999 2 CPJ 623 : 1999 3 CPR 160
National Consumer Disputes Redressal Commission · 1999 3 CPJ 132
National Consumer Disputes Redressal Commission · 1999 3 CPJ 94