Tribunals and Commissions01 Feb 2023Allowed
Deepak Jairamdas Gulabani & Anr Vs Prathesh Developers
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0010
Consumer Protection Act 1986 — Section 21(a)(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 66 of 71
Tribunals and Commissions01 Feb 2023Dismissed
Ratnagiri Gas & Power Pvt. Ltd. Vs ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0009
Consumer Protection Act 1986 — Section 21(a)(1)
Tribunals and Commissions01 Feb 2023Dismissed
Umesh Chandra Rastogi & Anr Vs M/s Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0008
Consumer Protection Act 1986 — Section 2(1)(d), 12
Tribunals and Commissions01 Feb 2023Dismissed
Manager, Reliance General Insurance Co. Ltd Vs Alauddin Ansari
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0007
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions01 Feb 2023Disposed Of
Rajender Kumar Yadav & Anr Vs M/s S S Group Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0003
Consumer Protection Act 1986 — Section 2(d), 21
Tribunals and Commissions01 Feb 2023Dismissed
Jaspal Singh Puran Singh Nagi Vs Vinamra Developer & Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0002
Consumer Protection Act 1986 — Section 2(o)Indian Penal Code, 1860 — Section 403, 405, 406, 415, 418, 420Maharashtra Ownership of Flats Act, 1963 — Section 13, 13A, 14
Tribunals and Commissions01 Feb 2023Dismissed
Gora Chand Chatterjee Vs Karan Kumhare, Senior Manager Customer Service Team, Icici Prudential Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0001
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions31 Jan 2023Disposed Of
Nikhil Kumar Garg & Anr Vs Gardenview Abode Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0106
Consumer Protection Act 1986 — Section 2(1)(d), 2(r), 2(1)(r), 12(1)(c), 21, 21(a)(i)
Tribunals and Commissions31 Jan 2023Disposed Of
Nikhil Kumar Garg Vs Castle Vista Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0105
Consumer Protection Act 1986 — Section 2(1)(d), 2(r), 2(1)(r), 12(1)(c), 21, 21(a)(i)
Tribunals and Commissions30 Jan 2023Allowed
Tarun Sharma & Anr Vs M/s Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0097
Tribunals and Commissions30 Jan 2023Partly Allowed
Jatinder Rekhi & Anr Vs M/s SS Group Pvt. Ltd. & 4 Ots
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0096
Tribunals and Commissions30 Jan 2023Dismissed
Apurba K Baruah & 7 Ors Vs Larica Estates Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions30 Jan 2023Dismissed
United Bank Of India Vs M/s Sterling Pharmaceuticals Products Co. Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions30 Jan 2023Dismissed
Greater Noida Industrial Development Authority Vs Kushagra Singh
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 2(o), 21, 21(b), 24(a)
Tribunals and Commissions27 Jan 2023Dismissed
Dr Baliram Dhondiram Pareswar & Anr Vs Sakuntala Devi Thevarkar Narayan
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0104
Consumer Protection Act, 2019 — Section 58(1)(a)(iii)
Tribunals and Commissions27 Jan 2023Dismissed
M/S. Indian Spinal Injuries Centre & Anr Vs C.R. Gautam & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0103
Tribunals and Commissions27 Jan 2023Dismissed
L.K.M. Hospital Vs S. Murugan
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0102
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions25 Jan 2023Dismissed
Consumer Protection Council, Tamilnadu & Anr Vs Branch Manager, Indian Bank & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0108
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions25 Jan 2023Partly Allowed
Meenu Jain Vs M/s DLF Universal Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0107
Tribunals and Commissions25 Jan 2023
IFFCO Tokio General Insurance Company Limited Vs Ecoscape International Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 13(1)(a), 19