Tribunals and Commissions15 Feb 2023Dismissed
M/s TDI Infrastructure Ltd. Vs Col. Karan Bhagat
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0090
Consumer Protection Act, 2019 — Section 51(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 64 of 71
Tribunals and Commissions15 Feb 2023Partly Allowed
Praveen Kumar Bansal Vs Debashish Bhowmick & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0036
Tribunals and Commissions15 Feb 2023Partly Allowed
Mukul Pareek & Anr Vs M/s Jaiprakash Associates Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0035
Real Estate (Regulatory and Development) Act, 2016 — Section 8
Tribunals and Commissions14 Feb 2023Dismissed
M/s R.R. Agarwal Jewellers Pvt. Ltd Vs United India Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 17, 17(a)(i), 19, 21(a)
Tribunals and Commissions14 Feb 2023Dismissed
Oriental Insurance Co. Ltd.Vs Christian Medical College
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0047
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions14 Feb 2023Disposed Of
M/s Jaiprakash Associates Ltd Vs Chetna Tiwari & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0046
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions14 Feb 2023Disposed Of
M/s Jaiprakash Associates Ltd. Vs Veena Goel Vinzant
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0045
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions14 Feb 2023Dismissed
Nomeshwar Prasad Baluapuri & 4 Ors Vs Dr. Mukund Thakur & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions14 Feb 2023Disposed Of
Namish Chand & Anr Vs Ramprastha Promoters And Developers Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions14 Feb 2023Dismissed
Hyundai Motor India Ltd. & Anr Vs Hansraj Siyag & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Feb 2023Disposed Of
M/s Anjaneya Jewellery Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0030
Tribunals and Commissions14 Feb 2023Partly Allowed
Jitender Kumar & Anr Vs Ansal Housing & Construction Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 14(h)(b)
Tribunals and Commissions14 Feb 2023Partly Allowed
M/s Shree Khetra Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0028
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions14 Feb 2023Dismissed
Dr. V.K. Abdul Basheer Vs Cholamandalam Ms General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0027
Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 3
Tribunals and Commissions13 Feb 2023Dismissed
Canara Bank Vs Dhana Laxmi Textile Industries
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0023
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions13 Feb 2023Dismissed
Branch Manager, Sawai Madhopur Kendriya Sahakari Bank Ltd Vs Harphool Bairwa & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0022
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions13 Feb 2023Dismissed
M/s Jodhpur Industries & Anr Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0021
Tribunals and Commissions13 Feb 2023Allowed
M/s A.K. Rubber Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0020
Tribunals and Commissions13 Feb 2023Partly Allowed
Urmila & Anr Vs M/s Vatika Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0019
Tribunals and Commissions13 Feb 2023Partly Allowed
Ajay Kumar Verma & Ors Vs M/s Aims Max Gardenia Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0018
Consumer Protection Act 1986 — Section 12(1)(c)