Tribunals and Commissions04 Jan 2023Dismissed
M/s Ferrous Infrastructure Pvt. Ltd Vs Meghana Singh
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0021
Consumer Protection Act, 2019 — Section 51(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 71 of 71
Tribunals and Commissions04 Jan 2023Dismissed
Pradeep Mahesh Kothari Vs MYK Laticrete Pvt. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions03 Jan 2023Disposed Of
M/s VVN Developers Pvt. Ltd Vs Mr. Arun Kastur
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0046
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions03 Jan 2023Disposed Of
Markandeshwar Food & Allied Products Ltd Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0035
Tribunals and Commissions03 Jan 2023Disposed Of
M/s Singla Builders And Promoters Limited Vs Pawan Kumar
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0034
Tribunals and Commissions03 Jan 2023
M/s Aryan Lifestyles Pvt. Ltd Vs Sameer Nayyar & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0019
Consumer Protection Act, 1986 — Section13(1)(a), 19, 21(b)
Tribunals and Commissions03 Jan 2023
Credit Information Bureau (India) Ltd Vs Srikant Vairagare & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Jan 2023Partly Allowed
Taste'l Fine Foods Pvt. Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0012
Tribunals and Commissions03 Jan 2023Allowed
Jaiprakash Associates Limited Vs Fateh Singh Chauhan
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r)
Tribunals and Commissions03 Jan 2023Dismissed
State Bank Of India Vs Jatinder Pal Singh
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 14, 21(b)
Tribunals and Commissions03 Jan 2023Allowed
ICICI Bank Ltd. & Ors Vs Padmaja Siripalli & Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0009
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 34
Tribunals and Commissions03 Jan 2023Dismissed
ICICI Prudential Life Insurance Co. Ltd Vs Prem Kumar Aggarwal & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0001
Tribunals and Commissions02 Jan 2023Dismissed
Akshay Gupta & Anr Vs ICICI Bank Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0002
Negotiable Instruments Act, 1881 — Section 138(b)Payment and Settlement Systems Act, 2007 — Section 25