COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2023

1,413 judgments · page 69 of 71

Tribunals and Commissions12 Jan 2023Disposed Of

Shri Appa Swami Infrastructure Vs Rajendra Narayanrao Mankar & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0068

Consumer Protection Act, 1986 — Section 13(1)(a), 19Consumer Protection Act, 2019 — Section 52

Tribunals and Commissions12 Jan 2023Partly Allowed

Manish Kumar Patni & Anr Vs Emaar Mgf Land Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0033

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest, Act, 2002 — Section 14

Tribunals and Commissions12 Jan 2023Dismissed

Monika Patni & Anr Vs Emaar Mgf Land Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0032

Recovery of Debts due to Bank and Financial Institutions Act, 1993 — Section 19

Tribunals and Commissions12 Jan 2023Dismissed

State Bank Of India Vs Nur Hossain

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions11 Jan 2023Disposed Of

Ms. Naomi Saxena Vs Shipra Estate & Jai Krishan & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0075

Tribunals and Commissions11 Jan 2023Disposed Of

M/s Taneja Developers & Infrastructure Ltd Vs Sanjay Kapoor

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0067

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions11 Jan 2023Disposed Of

Country Colonisers Pvt. Ltd. Vs Ashok Verma & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0066

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions11 Jan 2023

M/s Sree Ssm Construction Pvt Ltd Vs Jyotiranjan Mohapatra

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 19Consumer Protection Act, 2019 — Section 51(1)

Tribunals and Commissions11 Jan 2023Dismissed

Legacy Global Projects Pvt. Ltd ICICI Lombard General Insurance Company Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0030

Tribunals and Commissions11 Jan 2023Dismissed

Dr Poonam Makhija Vs Senior Divisional Manager, Life Insurance Corporation Of India

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0029

Insurance Act, 1938 — Section 45

Tribunals and Commissions11 Jan 2023Dismissed

Balmukand Joshi Vs Suresh Rathi Securities Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0028

Code of Civil Procedure, 1908 — Section 10, 11, Order 2 Rule 2Consumer Protection Act, 1986 — Section 13, 14, 21(b)Arbitration and Conciliation Act, 1996 — Section 34, 34(3)

Tribunals and Commissions10 Jan 2023Dismissed

M/s Paul & Co. & Anr Vs New India Assurance Co. Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0055

Tribunals and Commissions10 Jan 2023Dismissed

M/s Forge & Forge Pvt. Ltd Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0053

Tribunals and Commissions09 Jan 2023Dismissed

M/s A & A Shelters Pvt. Ltd. & Anr Vs Mangilal P. Parihar (HUF)

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0052

Tribunals and Commissions09 Jan 2023Dismissed

Dr. Usha Mukhi Vs Seema Deswal & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0017

Tribunals and Commissions09 Jan 2023Partly Allowed

Dr. K. Vasanthi & Anr Vs Chalasani Satyanarayana

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0016

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions09 Jan 2023Partly Allowed

Haresh Kishindas Dua Vs Ruparel Estates (I) Private Limited & 6 Ors

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0015

Tribunals and Commissions09 Jan 2023Disposed Of

M/s Shital Fibres Ltd Vs ICICI Lombard General Insurance Company Limited In Place Of M/S Bharti Axa General Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0014

Consumer Protection Act, 1986 — Section 21(a)(1)

Tribunals and Commissions09 Jan 2023Disposed Of

Bahadur Singh & 3 Ots Vs M/s Landmark Apartments Pvt. Ltd. & 4 Ors

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions06 Jan 2023Disposed Of

Parsvnath Developers Limited Vs Suman Rana

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 19, 27