Tribunals and Commissions23 Jan 2023Disposed Of
Raj Pal Verma Vs Jai Prakash Associate Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 68 of 71
Tribunals and Commissions23 Jan 2023Partly Allowed
Sanjay Chaudhary & Anr Vs Pioneer Urban Land & Infrastructure Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0071
Tribunals and Commissions19 Jan 2023Disposed Of
Preeti Goel Vs Supersonic Entertainment Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0073
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions19 Jan 2023Disposed Of
M/s L.P. Enterprise & 2 Ors Vs Kanailal Mondal
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0069
Tribunals and Commissions19 Jan 2023Disposed Of
Indo Knit & Embroidery (P) Ltd Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(m), 2(g), 21(i)(a)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions19 Jan 2023Partly Allowed
Satish Talwar Vs M/s. Satya Developers Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0063
Contract Act, 1872 — Section 74
Tribunals and Commissions19 Jan 2023Disposed Of
Gunjita Nir Vs DLF Homes Panchkula Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions19 Jan 2023Disposed Of
Snehasis Nanda Vs M/s Citicorp Finance (India) Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Jan 2023Allowed
Rajesh Arora Vs Saurabh Chhabra
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Jan 2023Disposed Of
P. Narayanasamy Vs Commissioner, The Employee Provident Fund Organization & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0057
Hindu Succession Act, 1956 — Section 5, 6, 6(3)Employee Family Pension Scheme, 1995 — Section 9, 9(b), 12(1)(b)
Tribunals and Commissions17 Jan 2023Disposed Of
Atlanta Systems Pvt. Ltd. Vs Negolice India Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 2(i)(d), 2(i)(m), 12(i)(a), 21(i)(a), 24A
Tribunals and Commissions17 Jan 2023Partly Allowed
Patel Home Furnishing Vs National Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(1)(d), 21Recovery of Debts and Bankruptcy Act, 1993 — Section 19
Tribunals and Commissions17 Jan 2023Partly Allowed
Bharat Salt And Chemical Industries Limited Vs Oriental Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0049
Tribunals and Commissions16 Jan 2023Partly Allowed
Alok Ranjan Sinha & Anr Vs Mahindra Lifespace Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0070
Tribunals and Commissions16 Jan 2023Disposed Of
Anil Sehgal & Anr Vs DLF Universal Ltd. (Previously Known As DLF India Ltd.)
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 2(r), 21, 24A
Tribunals and Commissions16 Jan 2023Disposed Of
M/s Universal Sompo General Insurance Co. Ltd Vs Suresh Chand Jain & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0050
Tribunals and Commissions16 Jan 2023Partly Allowed
Himanshu Dewan & 5 Ors Vs Experion Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0045
Consumer Protection Act, 2019 — Section 34(1), 35(1)(a), 47(1)(a)(i), 58(1)(a)(i)
Tribunals and Commissions16 Jan 2023Disposed Of
Hyundai Engineering & Construction Co. Ltd. & Anr Vs United India Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 2(1)(d), 24A
Tribunals and Commissions13 Jan 2023Disposed Of
M/s Tirupati Developers Vs Kishor Kalu Sonawane & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 13(1)(a), 19, 19AConsumer Protection Act, 2019 — Section 52
Tribunals and Commissions13 Jan 2023Partly Allowed
Dr. George Easow Vs Managing Director, M/S. Selene Constructions Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 24A