Tribunals and Commissions10 Feb 2023Dismissed
National Insurance Co. Ltd. Vs Tahal Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0059
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 65 of 71
Tribunals and Commissions09 Feb 2023Partly Allowed
Apartment Buyers Consumer Association Vs M/s Dreamz Infra India Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0034
Tribunals and Commissions08 Feb 2023Disposed Of
Sunita Jain & 21 Ors Vs Modern Denim Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0060
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
Tribunals and Commissions08 Feb 2023Dismissed
Arun Singla & Ors Vs Swami Geeta Giria @ Indu Arora & Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0016
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions07 Feb 2023Dismissed
New India Assurance Co. Ltd. Vs Shriwas Ginning And Pressing
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0076
Tribunals and Commissions07 Feb 2023Disposed Of
M/s Batra Hospital & Medical Research Centre Vs Jyoti Bezbarua Goswami
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0026
Consumer Protection Act 1986 — Section 14(1)(f), 19
Tribunals and Commissions07 Feb 2023Dismissed
Kakasaheb Vs Dr Satish Roplekar
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0017
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions07 Feb 2023Dismissed
Air India Ltd. & Anr Vs Tushar Kothari
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0015
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions06 Feb 2023Dismissed
Anil Vs Sahara Prime City Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0066
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions06 Feb 2023Dismissed
SRL Limited & 3 Ors Vs Ashish Khandelwal
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Feb 2023Dismissed
Manjunath Shetty Vs M/s Vimal Builders Partnership Firm
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0032
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions06 Feb 2023Disposed Of
Nandalal Adhikari Vs Dr. Dipak Kumar Bhattacharya & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0025
Consumer Protection Act 1986 — Section 15, 21(b), 24A(2)
Tribunals and Commissions06 Feb 2023Dismissed
ICICI Bank Limited Vs Dilip Kumar Sett
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0024
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions06 Feb 2023Disposed Of
Itty Gupta & Anr Vs Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0011
Consumer Protection Act 1986 — Section 2(1)(r), 2(r), 12(a), 21
Tribunals and Commissions03 Feb 2023Partly Allowed
Sunil Kumar & 4 Ors Vs Orris Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0005
Arbitration and Conciliation Act, 1996 — Section 9, 34Consumer Protection Act 1986 — Section 12(1)(c)
Tribunals and Commissions03 Feb 2023Partly Allowed
Pumit Kumar Chellaramani & Anr Vs M/s Godrej Premium Builders Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0004
Contract Act, 1872 — Section 74
Tribunals and Commissions02 Feb 2023Partly Allowed
S.C. Kapur Vs M/s Cloud 9 Projects Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0006
Tribunals and Commissions01 Feb 2023Disposed Of
Raminder Kaur Vs M/s Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0014
Consumer Protection Act 1986 — Section 2(1)(r), 2(r), 12(1)(a), 21
Tribunals and Commissions01 Feb 2023Partly Allowed
Bimal Sachdeva Vs M/s Pioneer Urban Land & Infrastructure Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0013
Tribunals and Commissions01 Feb 2023Partly Allowed
Yashpal Gupta Vs Imperia Structure Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0012