Tribunals and Commissions23 Nov 2022Disposed Of
Harmeet Kaur Kohli Vs Jaiprakash Associates Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 2(1)(d), 2(i)(r), 21(a)(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 5 of 40
Tribunals and Commissions23 Nov 2022Partly Allowed
Shyamal Bandopadhyay Vs Ruchi Realty Holdings Limited
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0084
Tribunals and Commissions23 Nov 2022Dismissed
District Social Welfare Officer & Anr Vs Krishna Devi & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 2(1), 2(1)(d), 2(e), 2(1)(o), 21(b)
Tribunals and Commissions23 Nov 2022Dismissed
M/s Permanent Magnets Ltd Vs Jayashree Dattaram Payyar & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21, 21(b)Employees Provident Fund and Misc. Provisions Act, 1952 — Section 7A
Tribunals and Commissions23 Nov 2022Disposed Of
Alka Devi Bhuwalka Vs Anit Chowdhury & Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 2(i)(g), 2(i)(r), 21
Tribunals and Commissions23 Nov 2022Disposed Of
Secretary, Lokenath View Flat Owner's Forum & Anr Vs Anit Chowdhury
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2(i)(g), 2(i)(r), 21
Tribunals and Commissions23 Nov 2022Dismissed
M/s Padmaja Laboratories Private Limited Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0071
Tribunals and Commissions23 Nov 2022Partly Allowed
Vinod Kumar Vs Greter Mohali Area Development Authority
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0070
Tribunals and Commissions23 Nov 2022Partly Allowed
Subhash Chander Ghai & Anr Vs M/s Ireo Grace Realtech Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0069
Tribunals and Commissions23 Nov 2022Partly Allowed
Ishan Gupta Vs M/s. Ireo Grace Realtech Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0068
Tribunals and Commissions22 Nov 2022Disposed Of
M.P. Rajya Sahakari Bank Mydt. & Anr Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Nov 2022Disposed Of
Manohar Infrastructure And Constructions Pvt. Limited & 2 Ors Vs Pankaj Goyal
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions21 Nov 2022Disposed Of
M/s Country Colonisers Pvt. Ltd Vs Davinder Pal Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0098
Tribunals and Commissions21 Nov 2022Partly Allowed
Shane Miranda & Anr Vs Mantri Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0067
Tribunals and Commissions21 Nov 2022Partly Allowed
Rasi Seeds Pvt. Ltd Vs Bhagwan & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(1)(a), 13, 13(c), 13(i)(c), 21(b)
Tribunals and Commissions21 Nov 2022Partly Allowed
Iffco Tokio General Insurance Co. Ltd Vs Gautam Rawat & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions21 Nov 2022Dismissed
Bharat Kapur Vs Editor (Reader's Dogest) & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions21 Nov 2022Dismissed
Rasi Seeds Pvt. Ltd Vs Fayyazahemed & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 2(1)(c), 2(1)(g), 13(i)(c), 21(b)
Tribunals and Commissions21 Nov 2022Allowed
Bhramanand Gurjar Vs Maruti Suzuki India Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions21 Nov 2022Partly Allowed
Chirag Aggarwal & Anr Vs M/s Ansal Phalak Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0059
Legal Services Authorities Act, 1987 — Section 22CConsumer Protection Act, 1986 — Section 2(1)(d)