Tribunals and Commissions01 Dec 2022Dismissed
Manju Rai Vs Sanjay Gandhi Post Graduate Institute Of Medical Science & Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0003
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 4 of 40
Tribunals and Commissions01 Dec 2022Dismissed
Dr. J.C.Mudgal Vs Dr. A.K.Singh And Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions01 Dec 2022Partly Allowed
Manish Garg Vs Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0001
Tribunals and Commissions30 Nov 2022Disposed Of
Ram Singh Chauhan Vs M/s DLF Universal Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions29 Nov 2022Dismissed
Chairman, Jammu & Kashmir Bank Ltd. & Anr Vs M/s S.S. Mills & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(0)
Tribunals and Commissions28 Nov 2022Allowed
Meena Devi Vs LIC Of India
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 3, 24ALimitation Act, 1963 — Article 44A
Tribunals and Commissions28 Nov 2022Allowed
Unit Trust Of India & 2 Ors Vs Kamalesh Chhabra
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions28 Nov 2022Disposed Of
Satyavrat Ramesh Pendharkar & Anr Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0079
Tribunals and Commissions25 Nov 2022Partly Allowed
Girija Viswanathan & Anr Vs Pragya Cooperative Group Housing Society Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0092
Tribunals and Commissions25 Nov 2022Dismissed
IFFCO Tokio General Insurance Co. Ltd Vs M/s OPG Energy (P) Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 3, 19, 24A
Tribunals and Commissions24 Nov 2022Dismissed
Jai Naraian Vs M/s Future Generali India Life Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0095
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions24 Nov 2022Dismissed
Aliva Kushary Vs Bengal Dcl Housing Development Company & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 19
Tribunals and Commissions24 Nov 2022Disposed Of
Shree Sapta Co Op Housing Society Vs M/s Raja Construction Company & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0082
Maharashtra Ownership Flats. (Regul�fion ofthe proiiiion of construction, sale, management and transfer). Act, 1963 — Section 6
Tribunals and Commissions24 Nov 2022Dismissed
Shivbhakti Co Op. Hsg. Soc. Ltd Vs Lodha Shah Builders
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Nov 2022Dismissed
Rajiya Begum Vs Dr. Amitabh Singhal
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 14(2A), 21(b)
Tribunals and Commissions24 Nov 2022Partly Allowed
Nikita Dhingra & Anr Vs M/S. Jasmine Buildmart Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0077
Tribunals and Commissions24 Nov 2022Partly Allowed
Meera Sachdeva Vs M/s Jasmine Buildmart Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0076
Tribunals and Commissions23 Nov 2022Disposed Of
K. Nagesh Vs Omaxe Build Home Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions23 Nov 2022Partly Allowed
Gajendra Agarwal Vs Homestead Infrastructure Development Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0087
Tribunals and Commissions23 Nov 2022Disposed Of
Amlan Ghose & Anr Vs Brahma City Private Limited (Earlier Known As: Krrish Buildtech Pvt. Ltd. & Later As: Brahma Krrish Buildtech Pvt. Ltd.)
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 2(r), 21