Tribunals and Commissions18 Nov 2022Disposed Of
Bhuvan Mehta Vs M/s Tulip Infratech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 2(r), 24A, 28
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 6 of 40
Tribunals and Commissions18 Nov 2022Disposed Of
Somany Ceramics Limited Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(a)(i)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions18 Nov 2022Partly Allowed
Solaimalai Enterprises Vs Religare Finvest Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 13(2), 24A
Tribunals and Commissions17 Nov 2022Partly Allowed
Anand Kumar Tyagi & 29 Ors. Vs M/s Idea Builders Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0052
Tribunals and Commissions17 Nov 2022Partly Allowed
Amit Mittal Vs Berry Developers & Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions17 Nov 2022Partly Allowed
Varun Goyal Vs M/s Suncity Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0050
Contract Act, 1872 — Section 56Evidence Act, 1872 — Section 65B
Tribunals and Commissions16 Nov 2022Dismissed
Shree Sainath Enterprises (Now Known As Macrotech Developers Ltd.) Vs Ashok Kumar Yadav & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 13(3A), 19
Tribunals and Commissions16 Nov 2022Dismissed
Ashwani Gautam Vs M/s ATS Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 19
Tribunals and Commissions16 Nov 2022Disposed Of
Ruchira Mathur Vs M/s Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(r), 21, 24A
Tribunals and Commissions15 Nov 2022Dismissed
M/s Tetra Pak India Private Limited Vs M/s United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions15 Nov 2022Dismissed
Gautam Agarwala Vs Uttam Kumar Chatterjee & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0046
Kolkata Municipal Corporation Building Rules, 2009 — Rule 77, 78
Tribunals and Commissions14 Nov 2022Dismissed
Rimlu Gyani Vs Emaar Mgf Land Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0083
Tribunals and Commissions14 Nov 2022Disposed Of
Sahara Prime City Ltd. & 2 Ors Vs Virendra Singh & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Nov 2022Dismissed
Qamruz Zaman & Anr Vs Universal Sompo General Insurance Co. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Nov 2022Disposed Of
Sahara Prime City Ltd. & Anr Vs Rajesh Channa
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0053
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions14 Nov 2022Dismissed
Monika Dudani Mehtab Vs M/s. Parsvnath Developers Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 17(a)(i), 19, 25(3), 27(1)
Tribunals and Commissions14 Nov 2022Dismissed
Bake Bihari Agrotech Projects Pvt. Ltd Vs Universal Sompo General Insurance & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0042
Tribunals and Commissions14 Nov 2022Partly Allowed
M/s Abhay Ispat (India) Pvt. Ltd Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0041
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions14 Nov 2022Dismissed
Harmi Wadhwa Vs BSES Rajdhani Power Ltd
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21, 24(a)
Tribunals and Commissions14 Nov 2022Dismissed
Xerox India Ltd. & Anr Vs Prasanta Kumar Dash & Anr
National Consumer Disputes Redressal Commission · (2022) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21, 21(b)