Tribunals and Commissions13 Apr 2022
Shriram General Insurance Co. Ltd. & Anr Vs Vishal Kumar & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0015
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 34 of 40
Tribunals and Commissions13 Apr 2022Dismissed
Star Health & Allied Insurance Co. Ltd. Vs Rajendra Nath Nag
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 Apr 2022Allowed
M/s Shree Balaji Trading Company Vs Oriental Insurance Company Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0013
Tribunals and Commissions13 Apr 2022
Vishal Kumar S/o Shri Sarju Singh Vs Shriram General Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0012
Tribunals and Commissions13 Apr 2022Partly Allowed
Saurav Sanyal & Anr Vs M/s Ireo Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0011
Contract Act, 1872 — Section 74
Tribunals and Commissions13 Apr 2022Allowed
Nagen Chandra Patnaik & Anr Vs Parsvnath Hessa Developers Private Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0010
Tribunals and Commissions13 Apr 2022Partly Allowed
M/s Shyama Enclave Pvt. Ltd. & Anr Vs Bandana Chatterjee Widow Of Late Dr. Jayanta Chatterjee
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 26
Tribunals and Commissions13 Apr 2022Disposed Of
Anuj Biswas & Anr Vs Kapstone Constructions Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 21(a)
Tribunals and Commissions13 Apr 2022Disposed Of
Gaurav Bhambri Vs M/s Nexgen Infracon Private Limited (A Mahagun Group Company)
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0007
Tribunals and Commissions13 Apr 2022Dismissed
Oriental Insurance Co. Ltd Vs Ragho Nath Jaiswal @ Raghu S/o Late Dwarka Pd Jaiswal
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0006
Indian Penal Code, 1860 — Section 378, 387, 406, 420
Tribunals and Commissions13 Apr 2022Allowed
Nitishree Victim's Welfare Association Vs M/S Shourya Towers Pvt. Ltd. (Formerly Known As M/S Nitishree Infrastructure Ltd.) & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 12(1)(b), 12(1)(c), 21(a)(i)
Tribunals and Commissions13 Apr 2022Dismissed
M/s Vastushilpa Construction And PMC Vs R. Krishnakumar
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0004
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions12 Apr 2022Disposed Of
Vishal Gupta & Anr Vs M/s Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0019
Tribunals and Commissions12 Apr 2022Allowed
M/s Sharp Construction/Sharp Enterprises & 2 Ors Vs Zakir Hussain S/o Mr. Manjurul Haque
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0018
Tribunals and Commissions12 Apr 2022Dismissed
Namasani Venkata Lakshmamma Vs M/s Sri Ram Life Insurance Co. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0017
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions11 Apr 2022Dismissed
Sahakar Maharshi Shankarrao Mohite Patil Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0021
Tribunals and Commissions11 Apr 2022Disposed Of
Poonam Vasisht Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0020
Tribunals and Commissions08 Apr 2022Partly Allowed
Aditya Birla Sun Life Insurance Company Limited & Anr Vs Kusum Devi
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Apr 2022Dismissed
Bajaj Allianz Life Insurance Co. Ltd Vs Vidya Rani & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 15, 19A, 21(b)
Tribunals and Commissions08 Apr 2022Partly Allowed
Kusum Devi W/o Late Sh. Suraj Bhan Vs Birla Sun Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(b)