Tribunals and Commissions08 Apr 2022Allowed
New India Assurance Co. Ltd Vs S.S. Enterprises
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0024
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 35 of 40
Tribunals and Commissions08 Apr 2022Allowed
United India Insurance Co. Ltd Vs Dalas Biotech Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions08 Apr 2022Partly Allowed
Bajaj Allianz Life Insurance Co. Ltd. & Anr Vs Sarat Kumar Gejendra & Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions07 Apr 2022Dismissed
State Bank Of India Vs Gopal Prasad Mahanty & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0056
Tribunals and Commissions07 Apr 2022Dismissed
M/s Alliance Palm Developers & Constructions Pvt. Ltd. & Ors Vs Venkata Bhanukiran Desi Raju
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Apr 2022
Mohit Gupta Vs Director, Greenbay Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0041
Tribunals and Commissions06 Apr 2022Allowed
Anita W/o Sh. Suresh Kumar Garg Vs M/s Omaxe Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0040
Tribunals and Commissions06 Apr 2022
M/s Ittina Properties Pvt. Ltd. Vs P. Sosamma Nair & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0039
Tribunals and Commissions06 Apr 2022
Anubha Jain Vs M/s British Airways Through Its Customer Relation Officer
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0038
Tribunals and Commissions06 Apr 2022
Reliance Industries Ltd. & Ors Vs Preeti Soni W/o Madan Lala Soni
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Apr 2022
Sangeeta Singh W/o Vijay Singh Vs IFB Insustries Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Apr 2022Allowed
M/s Ratnagiri Gas & Power Pvt. Ltd. Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0035
Tribunals and Commissions05 Apr 2022Partly Allowed
Navneet Samra & Anr Vs Parsvnath Developers Ltd. & Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0034
Tribunals and Commissions04 Apr 2022Disposed Of
Paras Chopra Vs Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 2(o), 2(r), 21(a)(i)
Tribunals and Commissions04 Apr 2022Disposed Of
Barun Jolly & 13 Ors Vs CHD Developers Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0032
Tribunals and Commissions04 Apr 2022Dismissed
Sugachitra D/o B.S.P.S. Sathiyan Vs Dr. R. S. Murlidharan
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0031
Tribunals and Commissions04 Apr 2022Disposed Of
Parsvnath Developers Limited Vs Raj Gujria
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Apr 2022Disposed Of
Sumeet Saluja & Anr Vs M/s DLF New Gurgaon Homes Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 21(a)(i)
Tribunals and Commissions01 Apr 2022Disposed Of
Shilpa Mishra @ Shilpa Agarwal Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Apr 2022Partly Allowed
Kehar Singh Kang S/o Shri Balwant Singh Vs Blue Stallion Equipments Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0027