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National Consumer Disputes Redressal Commission judgments, 2022

800 judgments · page 32 of 40

Tribunals and Commissions04 May 2022Disposed Of

M/S. Phoenix Infra Pvt. Ltd Vs Paramjit Kaur Tiwana & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0022

Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 19Punjab Apartment and Property Regulation Act, 1995 — Section 12Punjab Apartment and Property Regulation Act, 1995 — Rule 17
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Tribunals and Commissions04 May 2022Dismissed

Basmati Vs LIC Of India

National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0017

Consumer Protection Act, 1986 — Section 21Insurance Act, 1988 — Section 45
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Tribunals and Commissions04 May 2022Partly Allowed

Aashish Bansal & Anr Vs IREO Pvt. Ltd. & Ors

National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(r), 21(a)Real Estate (Regulation and Development) Act, 2016 — Section 18, 79, 88
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Tribunals and Commissions29 Apr 2022Dismissed

Baidyanath Mondal Vs Kanahaya Lal Rathi & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)Income Tax Act, 1961 Section 2(2), 2(13)Monopolies and Restrictive Trade Practices Act, 1969 — Section 36A
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