Tribunals and Commissions12 Oct 2022Dismissed
New India Assurance Co. Ltd. Vs Hotel Jal Mahal Ice Cream Parlour
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 11 of 40
Tribunals and Commissions12 Oct 2022Disposed Of
Magma Fincorp Limited & 3 Ors Vs Rajinder Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0025
Tribunals and Commissions12 Oct 2022Allowed
Kamalraj Paliwal Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21, 26(b)Insurance Act, 1938 — Section 64(UM)
Tribunals and Commissions12 Oct 2022Disposed Of
M. Prerna Pai & 4 Ors. Vs M/s Trishul Developers & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 12(1)(c), 21(a)(i)
Tribunals and Commissions12 Oct 2022Disposed Of
Niraj Kumar Pant & Anr Vs Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 14(1)(d), 21
Tribunals and Commissions12 Oct 2022Disposed Of
Atul Nayar Vs Daljeet Singh, Chairman, M/S. Advance India Projects Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 21(a)(i)
Tribunals and Commissions11 Oct 2022Disposed Of
M/s Jaypee Sports International Ltd Vs Rajan Luthra & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0050
Tribunals and Commissions11 Oct 2022Disposed Of
M/s Nischay Housing Pvt. Ltd. & Ors. Vs Ratnesh Kumar Batra Huf
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions11 Oct 2022Allowed
Arif Noor Mohammad Shaikh & Anr Vs M/s Excellent Realtor Developers
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0024
Tribunals and Commissions11 Oct 2022Partly Allowed
Anjana Mittal & Anr Vs Ansal Housing & Construction Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0023
Tribunals and Commissions11 Oct 2022Partly Allowed
Tarun Gupta Vs Pareena Infeastructures Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0022
Tribunals and Commissions11 Oct 2022Allowed
Anuradha Sethi & Anr Vs Emaar MGF Land Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0021
Tribunals and Commissions11 Oct 2022Disposed Of
Sudhir Kaura Vs Managing Director/Chief Executive Officer, Kashish Developers Limited
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(r), 21(a)(i)
Tribunals and Commissions11 Oct 2022Partly Allowed
Ashwinder Behl & Anr Vs M/S. Mgf Developments Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0008
Tribunals and Commissions10 Oct 2022Dismissed
United India Insurance Co. Ltd. & Anr. Vs S. Balu
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 17(1)(c)
Tribunals and Commissions10 Oct 2022Disposed Of
Impact Sare Magnum Townships Private Limited Vs Gurinder Singh Grover & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Oct 2022Dismissed
Soumen Chakraborty Vs Pradip Kumar Banerjee
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0020
Tribunals and Commissions07 Oct 2022Allowed
Radicon Vedantam Flat Buyers Association Vs Radicon Instructure And Housing Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0030
Tribunals and Commissions07 Oct 2022Dismissed
Indore Development Authority Vs Urmila Singh & Anr
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 2(d), 21, 21(b), 26(b)
Tribunals and Commissions06 Oct 2022Partly Allowed
Ram Shanker Mahalaha & Anr Vs M/s Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0007