Tribunals and Commissions03 Oct 2022Disposed Of

Emaar MGF Land Ltd Vs Nargis Gurdial Singh

National Consumer Disputes Redressal Commission · (2022) 10 NCDRC CK 0029

Consumer Protection Act, 1986 — Section 2(1)(d), 14(1)(d), 19Income Tax Act, 1961— Section 56(2)(viii), 194A
Tribunals and Commissions29 Sept 2022Dismissed

K. Lakshminarayana Vs K. Upendra Rao

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0087

Code Of Criminal Procedure, 1973— Section 205Consumer Protection Act, 1986 — Section 21, 21(b), 26(b)