COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2022

800 judgments · page 13 of 40

Tribunals and Commissions29 Sept 2022Dismissed

Amrutlal Zumbarlal Gandhi & Anr Vs Maharashtra State Electricity Distribution Company Ltd. & Anr

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0083

Consumer Protection Act, 1986 — Section 21(b), 26(b)

Tribunals and Commissions29 Sept 2022Dismissed

Dr. T.K. Chakraborty Vs Mukesh Patra

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0082

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions29 Sept 2022Disposed Of

Mukul Sonawala Vs Oriental Insurance Co. Ltd. & Ors

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0081

Consumer Protection Act, 1986 — Section 12, 14

Tribunals and Commissions29 Sept 2022Disposed Of

Anant Ram & Anr Vs Cloud 9 Projects Pvt. Ltd

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0080

Consumer Protection Act, 1986 — Section 21

Tribunals and Commissions29 Sept 2022Partly Allowed

Vidya & 2 Ors Vs M/s Parsvnath Developers Ltd

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0079

Tribunals and Commissions27 Sept 2022Partly Allowed

Amarjot Singh Brar Vs Emaar MGF Land Limited

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0097

Tribunals and Commissions27 Sept 2022Dismissed

M/s SBI Cards & Payments Services Pvt. Ltd Vs Yogesh Champalal Jain

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0078

Tribunals and Commissions27 Sept 2022Disposed Of

Arun Kumar Mishra Vs GTM Builders & Promoters Pvt. Ltd. & 5 Ors

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0077

Consumer Protection Act, 1986 — Section 14Contract Act, 1872 — Section 56Finance Act, 1994 — Section 30a

Tribunals and Commissions27 Sept 2022Disposed Of

Rituraj & Anr Vs M/s Emaar Mgf Land Limited

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0076

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i), 24AContract Act, 1872 — Section 74

Tribunals and Commissions27 Sept 2022Dismissed

Rajasthan Housing Board & Anr Vs Ajay Phatak

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions27 Sept 2022Dismissed

Oriental Insurance Co. Ltd. & Ors Vs Deepika Cements Pvt. Ltd

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0073

Tribunals and Commissions27 Sept 2022Dismissed

M/s. Landmark Buildwell Pvt. Ltd. & Anr Vs M/s. Royal Sundaram Alliance Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0072

Tribunals and Commissions26 Sept 2022Partly Allowed

M/s Jaiprakash Associates Ltd Vs DN Khurana

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0075

Insolvency and Bankruptcy Code, 2016 — Section 5(7), 5(8)(f), 14, 14(a), 14(b), 28, 30, 30(4), 63, 231, 238Contract Act, 1872, — Section 43, 230Real Estate (Regulation and Development) Act, 2016 — Section 2(zk), 19, 19(4), 19(6)

Tribunals and Commissions26 Sept 2022Partly Allowed

Jaiprakash Associates Limited Vs Deepti Kumar & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0071

Insolvency and Bankruptcy Code, 2016 — Section 5(7), 5(8)(f), 14, 14(2), 14(3), 30(4), 63, 231, 238Contract Act, 1872, — Section 43, 230Real Estate (Regulation and Development) Act, 2016 — Section 2(zk), 19, 19(4), 19(6)

Tribunals and Commissions23 Sept 2022Dismissed

M/s TDI Infrastructure Limited Vs Sinder Paul Garg

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0067

Tribunals and Commissions23 Sept 2022Allowed

Chand Bibi Vs Divisional Manager, Life Insurance Corporation Of India & Anr

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions22 Sept 2022Partly Allowed

Monisha Bhargava Vs Ansal Properties And Infrastructure Limited

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0066

Contract Act, 1872 — Section 73

Tribunals and Commissions22 Sept 2022Partly Allowed

RP City Welfare Association Vs M/s Ramprastha Promoters & Developers (Pvt) Ltd

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0065

Tribunals and Commissions22 Sept 2022Dismissed

GM Infinite Dwelling (India) Pvt. Ltd. & Anr. Vs Arunkumar Marimuthu & Anr

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0064

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions22 Sept 2022Allowed

Suresh Dattatraya Sarvade Vs Junior Engineer, Maharashtra State Electricity Distribution Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2022) 09 NCDRC CK 0063

Consumer Protection Act, 1986 — Section 21(b)