Tribunals and Commissions16 Jan 1995
KANORIA CHEMICALS AND INDUSTRIES LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 108 : 1995 1 CPC 456 : 1995 2 CCC 970 : 1995 2 CPJ 147 : 1995 3 CPR 35
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 20 of 23
Tribunals and Commissions16 Jan 1995
MIKES (P) LIMITED Vs STATE BANK OF BIKANER AND JAIPUR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 114 : 1995 1 CPC 465 : 1995 3 CPR 1
Tribunals and Commissions16 Jan 1995
VICE CHAIRMAN, LUCKNOW VIKAS PRADHIKARAN Vs PRABHAT KUMAR JHA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 106 : 1995 1 CPJ 175 : 1995 1 CPR 630
Tribunals and Commissions16 Jan 1995
WELFARE ASSOCIATION 'E' BLOCK, BRIJ VIHAR, GHAZIABAD Vs VICE-CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 107 : 1995 1 CPC 680 : 1995 2 CPJ 29
Tribunals and Commissions16 Jan 1995
RAJNISH CHANDER SHARDA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 112 : 1995 1 CPC 564 : 1995 2 CCC 939
Tribunals and Commissions16 Jan 1995
PABLO BARTHOLOMEW Vs TRILOK NATH MAKKAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 111 : 1995 2 CPJ 45
Tribunals and Commissions16 Jan 1995
MOTI LAL MEGHWAL Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 109
Tribunals and Commissions16 Jan 1995
SUPERINTENDENT OF POST OFFICES, BALUGHAT Vs MAHENDRA NATH BASAK, SECRETARY, SAFANAGAR HIGH SCHOOL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 115 : 1995 1 CPJ 177 : 1995 2 CLT 82 : 1995 2 CPC 471 : 1995 2 CPR 561
Tribunals and Commissions16 Jan 1995
LAL CHAND Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CPC 560 : 1995 2 CPJ 35 : 1995 2 CPR 518
Tribunals and Commissions13 Jan 1995Petition dismissed
MCD/DESU Vs Basanti Devi
National Consumer Disputes Redressal Commission · 1995 2 CPJ 50 : 1995 2 CPR 25
Tribunals and Commissions13 Jan 1995Dismissed
AIR INDIA , N. UDDAVAN , SADDLER SHOES PVT. LTD Vs AIR INDIA , N. UDDAVAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 190 : 1995 1 CPR 647 : 1995 2 CLT 2
Tribunals and Commissions13 Jan 1995Appeal partly allowed
SRICHAND K. BAJAJ Vs S.M.N. CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1995 1 CPR 769 : 1995 2 CPJ 82
Tribunals and Commissions13 Jan 1995Allowed
FLATS BUYERS ASSOCIATION (REGD.) Vs SKIPPER SALES (PVT.) LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPC 658 : 1995 1 CPJ 210 : 1995 1 CPR 784 : 1995 2 CLT 23
Tribunals and Commissions13 Jan 1995Appeal allowed
AVNIBEN NIKHILKUMAR SHAH Vs Khaitan Hostombe Spinels Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 566 : 1995 3 CPJ 565 : 1996 1 CPC 245
Tribunals and Commissions13 Jan 1995Appeal accepted
New India Assurance Co. Ltd. Vs NONSUCH TEA ESTATE LIMITED
National Consumer Disputes Redressal Commission · 1995 1 CPJ 218 : 1995 1 CPR 666 : 1995 2 CLT 34 : 1995 2 CPC 444
Tribunals and Commissions13 Jan 1995
NAVDEEP CO-OPERATIVE BANK LTD. Vs ACHARYA MAHARAJ SHREE TEJENDRA PRASAD JI DEVENDRA PRASADJI PANDE
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 121 : 1995 2 CPJ 52
Tribunals and Commissions13 Jan 1995
SAGARMAL DULANIA Vs ASSTT.DIRECTOR, STATE INSURANCE AND GPF DEPARTMENT, RAJASTHAN
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 120 : 1995 2 CPJ 118 : 1995 2 CPJ 49 : 1995 2 CPR 63
Tribunals and Commissions13 Jan 1995
DWARKADHISH CHITS PVT. LTD. Vs SANJU RAM AGGARWAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 150 : 1995 1 CPJ 227 : 1995 1 CPR 627 : 1995 2 CLT 52
Tribunals and Commissions13 Jan 1995
AMITA CORPORATION Vs MANOHARLAL L.NARANG
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 119 : 1995 1 CPJ 221 : 1995 1 CPR 642 : 1995 2 CLT 41
Tribunals and Commissions13 Jan 1995
SNEH CHADHA Vs VICE-CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 122 : 1995 2 CPJ 54 : 1995 2 CPR 23