Tribunals and Commissions25 Jan 1995Appeal partly allowed
MADAMANCHI RATTAIAH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 579 : 1996 1 CPC 250 : 1996 1 CPR 202 : 1996 2 CLT 28
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 19 of 23
Tribunals and Commissions23 Jan 1995Petition partly allowed
SHOBHA GLOBAL Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1995 2 CLT 617 : 1995 2 CPJ 158 : 1995 2 CPR 271 : 1998 1 CPC 217
Tribunals and Commissions23 Jan 1995Appeals allowed
RAMA TRADERS Vs BHEEMA VENKATESH
National Consumer Disputes Redressal Commission · 1995 3 CPJ 395 : 1996 1 CPR 55
Tribunals and Commissions20 Jan 1995Complaint dismissed without costs
CONSUMER ACTION GROUP Vs Reserve Bank of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 256
Tribunals and Commissions19 Jan 1995
D. VENKATESWARA RAO Vs Post Master General
National Consumer Disputes Redressal Commission · 1995 3 CPJ 389 : 1996 1 CPC 430 : 1996 1 CPR 160 : 1996 2 CLT 213
Tribunals and Commissions19 Jan 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VIPAN KUMAR KOHLI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 103 : 1995 1 CPC 548 : 1995 1 CPJ 235 : 1995 2 CLT 136 : 1995 2 CPR 499
Tribunals and Commissions19 Jan 1995
ARUN SAMEER ASSOCIATES PVT. LTD. Vs REGIONAL MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 101 : 1995 1 CPJ 208 : 1995 1 CPR 675 : 1995 2 CLT 20 : 1995 3 CTJ 303
Tribunals and Commissions19 Jan 1995
EXPRESS GOODS SERVICE Vs STANDARD TEXTILE MILLS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 102 : 1995 2 CLT 15 : 1995 2 CPR 503
Tribunals and Commissions19 Jan 1995
K.RAJAGOPAL Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 104 : 1995 1 CPJ 239 : 1995 2 CLT 146 : 1995 2 CPR 502
Tribunals and Commissions17 Jan 1995Appeal dismissed
Oriental Insurance Co. Ltd. Vs CHANDULAL KANJIBHAI PATEL
National Consumer Disputes Redressal Commission · 1995 2 CPR 52 : 1995 3 CPJ 538
Tribunals and Commissions17 Jan 1995Appeal Partly allowed
MANAGER, BRITISH BIOLOGICALS Vs P.L.PRASAD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 118 : 1995 3 CPR 249 : 1996 1 CLT 284
Tribunals and Commissions17 Jan 1995Appeal allowed
H.C.L. LTD. Vs R.S. SALUJA And OTHERS
National Consumer Disputes Redressal Commission · 1995 1 CPR 392 : 1995 3 CPJ 186
Tribunals and Commissions16 Jan 1995Complaint dismissed
N. YADAGIRI Vs K. RAJAIAH GOUD, ADVOCATE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 521 : 1996 1 CLT 545
Tribunals and Commissions16 Jan 1995Appeal dismissed
New India Assurance Co. Ltd. Vs BIRENDRA MOHAN KUMAR SINHA
National Consumer Disputes Redressal Commission · 1995 1 CPC 670 : 1995 2 CPJ 91 : 1995 3 CPR 90
Tribunals and Commissions16 Jan 1995Revision petition allowed
GENERAL MANAGER (WEST-II) Vs NAND KISHORE KHANNA And SONS
National Consumer Disputes Redressal Commission · 1995 2 CPC 80 : 1995 2 CPJ 80
Tribunals and Commissions16 Jan 1995Complaint allowed with costs
RAMZAN MOHD. Vs DHL WORLDWIDE EXPRESS COURIER DIVISION
National Consumer Disputes Redressal Commission · 1995 3 CPJ 188 : 1995 3 CPR 337 : 1996 1 CLT 438
Tribunals and Commissions16 Jan 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VEENA KAKKAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 110 : 1998 1 CLT 230
Tribunals and Commissions16 Jan 1995
HOUSING AND URBAN DEVELOPMENT CORPORATION Vs BOBY KOVOOR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 116 : 1995 1 CPC 550 : 1995 1 CPJ 180 : 1995 1 CPR 684 : 1995 2 CLT 67
Tribunals and Commissions16 Jan 1995
UNION OF INDIA Vs MONIKA TANDON
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 105 : 1995 2 CPJ 20
Tribunals and Commissions16 Jan 1995
RAJIV GOAL Vs M.M.DUTTA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 113