CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/1995

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1995

441 judgments · page 17 of 23

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions01 Mar 1995Revision Petition dismissed with costs

New India Assurance Co. Vs ABHIJIT NANDY

National Consumer Disputes Redressal Commission · 1995 3 CPJ 56 : 1995 3 CPR 398

Read judgment
Tribunals and Commissions01 Mar 1995Complaint allowed

M.GANDHI Vs United India Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 1995 3 CPJ 25 : 1996 2 CPR 120

Read judgment
Tribunals and Commissions01 Mar 1995Complaint dismissed

SVL FOOD PRODUCTS PVT.LTD Vs NEW INDIA ASSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1995 3 CPJ 288 : 1996 1 CPR 61

Read judgment
Tribunals and Commissions28 Feb 1995Complaint dismissed

PROF.H.K.RANGANATH Vs MANAGER, SOUTH INDIA SINGAPORE AIRLINES LTD

National Consumer Disputes Redressal Commission · 1995 2 CPR 151 : 1995 3 CPJ 253

Read judgment
Tribunals and Commissions25 Feb 1995Complaint allowed with costs

RAJENDRA Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 1995 3 CPJ 298

Read judgment
Tribunals and Commissions24 Feb 1995Dismissed

VENKAT NARAYAN Vs MANAGER, LIC OF INDIA

National Consumer Disputes Redressal Commission · 1995 3 CPR 250 : 1996 1 CLT 273

Read judgment
Tribunals and Commissions24 Feb 1995Complaint partly allowed with costs

SALEHMAHMAD ABDULRAHIM CHUDGAR Vs UNITED INDIA INSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1995 3 CPJ 231

Read judgment
Tribunals and Commissions22 Feb 1995Complaint allowed with costs

Ameena Begum Vs SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA

National Consumer Disputes Redressal Commission · 1995 3 CPJ 53 : 1995 3 CPR 402 : 1996 1 CLT 493

Read judgment
Tribunals and Commissions22 Feb 1995Appeal partly allowed

ASSISTANT ESTATE OFFICER Vs T.KRISHNAMMA NAIDU

National Consumer Disputes Redressal Commission · 1995 3 CPJ 244 : 1996 1 CLT 566 : 1996 1 CPR 71

Read judgment
Tribunals and Commissions22 Feb 1995

KALIDAS BHIKHABHAI CHOKSHI Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · 1995 2 CPR 563 : 1995 3 CPJ 349

Read judgment
Tribunals and Commissions21 Feb 1995

BYFORD LEASING LTD. Vs S.V.R.RAO

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 98 : 1995 2 CPC 18 : 1995 2 CPJ 128 : 1995 2 CPJ 232 : 1995 2 CPR 268

Read judgment
Tribunals and Commissions18 Feb 1995Complaint allowed with costs

P.R.MANSUKHANI Vs COMFORT HOMES

National Consumer Disputes Redressal Commission · 1995 1 CPR 803 : 1995 3 CPJ 311

Read judgment
Tribunals and Commissions17 Feb 1995Appeal partly allowed

ASSISTANT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD Vs Lal Chand

National Consumer Disputes Redressal Commission · 1995 3 CPJ 558 : 1996 1 CPC 260

Read judgment
Tribunals and Commissions17 Feb 1995Appeal dismissed without costs

ROHINI GROUP OF THEATRES Vs V. GOPALAKRISHNAN

National Consumer Disputes Redressal Commission · 1995 2 CPC 675 : 1995 3 CPJ 102 : 1995 3 CPR 380 : 1996 1 CLT 471

Read judgment
Tribunals and Commissions17 Feb 1995Appeal dismissed

RAMJI LAL Vs SARVODAYA MEDICAL

National Consumer Disputes Redressal Commission · 1995 1 CPR 833 : 1995 2 CPJ 234 : 1997 1 CPC 106

Read judgment
Tribunals and Commissions17 Feb 1995Appeal dismissed without cost

S.Thangavelu Vs BRANCH MANAGER, INDIAN BANK

National Consumer Disputes Redressal Commission · 1995 3 CPJ 247 : 1996 1 CLT 628 : 1996 1 CPR 175

Read judgment
Tribunals and Commissions17 Feb 1995Appeal partly allowed without costs

BALAJANATHIPATHI Vs MANAGING DIRECTOR, NESOMANY TRANSPORT CORPORATION LTD

National Consumer Disputes Redressal Commission · 1995 3 CPJ 265 : 1996 1 CPC 477 : 1996 1 CPR 296 : 1996 2 CLT 176

Read judgment
Tribunals and Commissions17 Feb 1995

DIVISIONAL MANAGER, LIC OF INDIA Vs HARIBANDHU SETHA

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 99 : 1995 1 CPR 845 : 1995 2 CLT 621 : 1995 2 CPJ 239 : 1997 1 CPC 89

Read judgment
Tribunals and Commissions16 Feb 1995Petition dismissed

Life Insurance Corporation of India Vs V. JEEVA

National Consumer Disputes Redressal Commission · 1995 1 CPR 838 : 1995 2 CLT 247 : 1995 3 CPJ 1 : 1997 1 CPC 100

Read judgment
Tribunals and Commissions15 Feb 1995Appeal dismissed without costs

PATEL ROADWAY LTD. Vs CRESCENT AGENCIES

National Consumer Disputes Redressal Commission · 1995 3 CPJ 86 : 1995 3 CPR 246

Read judgment
Previous1…1516171819…23Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions