Tribunals and Commissions21 Mar 1995Appeal dismissed
Life Insurance Corporation of India Vs MONORANJAN GOPE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 220 : 1996 2 CPR 115
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 16 of 23
Tribunals and Commissions21 Mar 1995Appeal dismissed with costs
DEBOJIT GHOSH Vs BALARAM BASAK
National Consumer Disputes Redressal Commission · 1995 3 CPJ 296 : 1996 1 CLT 662
Tribunals and Commissions20 Mar 1995Complaint dismissed
EXECUTIVE ENGINEER, Z.P.E. DIVISION Vs SOUTH INDIA CEMENT LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 72 : 1995 3 CPR 238
Tribunals and Commissions20 Mar 1995Appeal partly allowed
Usha (India) Ltd. Vs MANJUL KISHORE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 32 : 1995 3 CPR 346 : 1996 1 CPC 65
Tribunals and Commissions20 Mar 1995Complaint allowed with costs
DEEPAK AGENCY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 760 : 1995 2 CLT 129 : 1995 3 CPJ 38 : 1996 1 CPC 594
Tribunals and Commissions10 Mar 1995Petition dismissed
NAGARJUNA FERTILIZERS And CHEMICALS LTD Vs M.NARASIMHA MURTHY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 306 : 1996 1 CPR 641 : 1996 2 CLT 358
Tribunals and Commissions10 Mar 1995Appeal allowed
K. RAMESHBABU Vs VIJAYA AGENCIES
National Consumer Disputes Redressal Commission · 1995 2 CPJ 418
Tribunals and Commissions10 Mar 1995
VALLABH OIL MILLS (P) LTD. Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1995 1 CPC 489 : 1995 1 CPR 770 : 1995 2 CPJ 443
Tribunals and Commissions09 Mar 1995Appeal dismissed
LEAFIN INDIA LTD. Vs PAVAN KUMAR, SP. ASSTT. REVENUE DIVL. OFFICER
National Consumer Disputes Redressal Commission · 1995 1 CPR 835 : 1995 2 CLT 627 : 1995 2 CPJ 227 : 1997 1 CPC 104
Tribunals and Commissions09 Mar 1995Appeal dismissed with costs
LAXMI NARAYAN THAKUR Vs SENIOR SUPERINTENDENT OF POST OFFICES, PATIALA
National Consumer Disputes Redressal Commission · 1995 1 CPC 487 : 1995 1 CPR 738 : 1995 3 CPJ 246
Tribunals and Commissions09 Mar 1995Appeal allowed
POST MASTER, KESHAVGIRI Vs COR.SP ILLANGOVAN
National Consumer Disputes Redressal Commission · 1995 3 CPJ 277 : 1995 3 CPR 277
Tribunals and Commissions09 Mar 1995Appeal partly allowed
Savani Transport Ltd. Vs POTLA MADHAVA RAO
National Consumer Disputes Redressal Commission · 1995 2 CPC 495 : 1995 2 CPJ 380 : 1995 3 CPR 140
Tribunals and Commissions09 Mar 1995
MAHABIR PARSHAD GOYAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 411
Tribunals and Commissions08 Mar 1995Petition dismissed
SENIOR POST MASTER, G.P.O., PUNE Vs AKHIL BHARATIYA GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1995 2 CLT 625 : 1995 2 CPJ 230 : 1995 2 CPR 267 : 1995 3 CTJ 389
Tribunals and Commissions08 Mar 1995Appeal allowed
J.K.Synthetics Ltd Vs ANITA BHARGAVA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 303 : 1996 1 CPC 480 : 1996 1 CPR 286 : 1996 2 CLT 156
Tribunals and Commissions07 Mar 1995Complaint dismissed
RAJIV SARDA Vs AUTOLITE (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 353
Tribunals and Commissions07 Mar 1995Appeal allowed
KAMLESH GAUR Vs MUNICIPAL CORPORATION OF DELHI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 423 : 1995 3 CPR 151
Tribunals and Commissions06 Mar 1995Complaint partly allowed
KOMAL THEATRE Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 422 : 1995 3 CPR 147
Tribunals and Commissions02 Mar 1995Appeal dismissed with costs
UNITED BANK OF INDIA Vs ANINDITA SEN
National Consumer Disputes Redressal Commission · 1995 3 CPJ 20 : 1995 3 CPR 396
Tribunals and Commissions01 Mar 1995Complaint allowed
M.MANIKYAMBA Vs R.Satyanarayana
National Consumer Disputes Redressal Commission · 1995 3 CPJ 201 : 1996 1 CLT 692