Tribunals and Commissions30 Mar 1995
A.V. KRISHNAMURTHY Vs COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 2 CPJ 375 : 1995 2 CPR 107
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 15 of 23
Tribunals and Commissions30 Mar 1995
L.K. TRUST Vs O.P. MEHRA
National Consumer Disputes Redressal Commission · 1995 2 CPJ 378 : 1995 2 CPR 122
Tribunals and Commissions29 Mar 1995Complaint allowed with costs
DEVI DASS GOPAL KRISHEN WAREHOUSE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 245
Tribunals and Commissions29 Mar 1995Appeal dismissed
Chairman, Railway Board Vs S. BHARATH
National Consumer Disputes Redressal Commission · 1995 2 CPJ 407 : 1995 3 CPR 154
Tribunals and Commissions28 Mar 1995Allowed
S. CHANDRASEKHAR Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPJ 393 : 1995 2 CPR 159
Tribunals and Commissions27 Mar 1995Appeal dismissed
DISTRICT ENGINEER, TELECOM, SRIGANGANAGAR Vs TEJ NARAYAN SHARMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 225 : 1996 1 CLT 557 : 1996 1 CPR 75
Tribunals and Commissions27 Mar 1995Appeal partly allowed
DIVISIONAL ENGINEER, TELECOM, KOTA Vs RAJASTHAN TENT HOUSE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 214
Tribunals and Commissions24 Mar 1995Appeal allowed without costs
SEEDHESHWARI PROMOTORS And BUILDERS (P) LTD. Vs ASHA THADANI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 7 : 1995 3 CPR 409
Tribunals and Commissions24 Mar 1995Petition disposed of
CALCUTTA TELEPHONE Vs GOVARDHAN LAL SIKARIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 230 : 1996 1 CLT 700
Tribunals and Commissions24 Mar 1995Appeal dismissed without costs
BHARTIYA JEEWAN BIMA NIGAM Vs Pratap Singh
National Consumer Disputes Redressal Commission · 1995 2 CLT 238 : 1995 3 CPJ 10
Tribunals and Commissions24 Mar 1995Complaint allowed with costs
RAM KUMAR AGGARWAL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 22 : 1995 3 CPR 343
Tribunals and Commissions23 Mar 1995Direction passed
PARIMAL KUMAR AON Vs C.E.S.C. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 555 : 1996 1 CPC 243
Tribunals and Commissions23 Mar 1995Complaint partly allowed
ABDULRASHID ABDULHAMID SHEIKH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPR 645 : 1995 3 CPJ 447
Tribunals and Commissions23 Mar 1995Appeal partly allowed
Union of India Vs H.S.YESHANTANI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 240 : 1996 1 CPR 304
Tribunals and Commissions22 Mar 1995Appeal dismissed
GAYATRI MITRA Vs GOPAL K. SOOD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 415
Tribunals and Commissions22 Mar 1995Application disposed of
Shashi Bhushan Gupta Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPC 198 : 1995 2 CPJ 427 : 1995 2 CPR 323
Tribunals and Commissions21 Mar 1995Appeal allowed with costs
ROYSTON V. SHANKAR Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 210 : 1996 1 CPR 64
Tribunals and Commissions21 Mar 1995Appeal allowed
SUB-DIVISIONSAL OFFICER, TELECOM Vs SINGIRI MALLESHAM
National Consumer Disputes Redressal Commission · 1995 3 CPJ 266 : 1996 1 CPR 639
Tribunals and Commissions21 Mar 1995Complaint partly allowed
DILIPKUMAR HIRALAL SHAH Vs LOKHANDWALA EDUCATION TRUST
National Consumer Disputes Redressal Commission · 1995 2 CPC 317 : 1995 2 CPR 685 : 1995 3 CPJ 451 : 1996 1 CLT 102
Tribunals and Commissions21 Mar 1995Appeal dismissed with costs
National Insurance Co.Ltd Vs TIKAMCHAND HANUMAN DAS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 291 : 1996 1 CPC 578 : 1996 1 CPR 285 : 1996 2 CLT 149