Tribunals and Commissions15 Apr 1995
R.BALRAJ Vs MANAGER , GRINDLAYS BANK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 147 : 1995 2 CPR 414 : 1996 1 CLT 77 : 1996 1 CPJ 304 : 1996 1 CPR 596 : 1996 2 CPC 380
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 14 of 23
Tribunals and Commissions10 Apr 1995Complaint partly allowed
Mangi Lal Vs CHAIRMAN, RAJASTHAN STATE ELETRICITY BOARD, JAIPUR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 423 : 1996 1 CLT 672
Tribunals and Commissions10 Apr 1995Appeal dismissed
SANKAR PRASAD NAYAK Vs MANAGING DIRECTOR, FILM DEVELOPMENT CORPORATION OF ORISSA
National Consumer Disputes Redressal Commission · 1995 2 CPC 234 : 1995 2 CPJ 192 : 1995 2 CPR 416 : 1998 2 CPJ 21
Tribunals and Commissions10 Apr 1995
BHIMA RAO Vs SOUTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 440 : 1995 2 CPR 299
Tribunals and Commissions10 Apr 1995
AJAY ENTERPRISES LTD. Vs VINOD KUMAR BHARGAVA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 148 : 1995 2 CLT 634 : 1995 2 CPJ 245 : 1995 2 CPR 235 : 1996 4 CTJ 41
Tribunals and Commissions10 Apr 1995
GENETIC INDUSTRIAL GASES (P) LTD. Vs U.P.STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 149 : 1995 2 CLT 604 : 1995 2 CPJ 176 : 1995 2 CPR 262 : 1997 1 CPC 96
Tribunals and Commissions10 Apr 1995
ROBINSON INDIA Vs RAJASTHAN FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 97 : 1995 2 CLT 600 : 1995 2 CPC 225 : 1995 2 CPR 513
Tribunals and Commissions10 Apr 1995
New Gulmarg Restaurant Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 175 : 1998 1 CPC 198 : 1998 2 CPJ 29
Tribunals and Commissions07 Apr 1995Complaints dismissed
CONSUMER PROTECTION COUNCIL Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPC 458 : 1995 2 CPR 612 : 1995 3 CPJ 569
Tribunals and Commissions06 Apr 1995Appeal dismissed
ADMINISTRATOR, MUNICIPALITY JAMMU Vs RAM KRISHEN KOHLI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 409 : 1995 3 CPR 152
Tribunals and Commissions06 Apr 1995
G.A. RAJA PRABHU Vs TAHSILDAR, BANGALORE SOUTH TALUK
National Consumer Disputes Redressal Commission · 1995 2 CPJ 434 : 1995 2 CPR 307
Tribunals and Commissions05 Apr 1995Complaint dismissed
Jindal Brothers Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPC 685 : 1995 2 CLT 18 : 1995 2 CPR 327 : 1995 3 CPJ 208
Tribunals and Commissions03 Apr 1995Appeal dismissed
LEAFIN INDIA LTD. Vs B.VENKATESWARA RAO
National Consumer Disputes Redressal Commission · 1996 3 CPJ 188
Tribunals and Commissions03 Apr 1995Appeal dismissed
NEW INDIA ASSURANCE CO. LTD. THE BRANCH MANAGER Vs M.VENKATAPPA REDDY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 208
Tribunals and Commissions31 Mar 1995Complaint dismissed
MAHESHWARI TEXTILES Vs EAST INDIA TRANSPORT CO.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 195
Tribunals and Commissions31 Mar 1995Appeal dismissed
R.S. SUKHIJA Vs PRINCIPAL, GITA RATTAN JINDAL PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 1995 2 CPJ 372 : 1995 3 CPR 149
Tribunals and Commissions30 Mar 1995Appeals allowed
H.S. UPADHYAYA Vs Asst. Executive Engineer
National Consumer Disputes Redressal Commission · 1999 3 CPJ 285
Tribunals and Commissions30 Mar 1995Appeals dismissed
AGARWAL COURIER SERVICE Vs ASHOK KUMAR KHANDELWAL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 567 : 1996 1 CPC 263 : 1996 1 CPR 299
Tribunals and Commissions30 Mar 1995Complaint allowed with costs
T.C.KHOSLA Vs 1st MARUTI LEASING INC
National Consumer Disputes Redressal Commission · 1995 3 CPJ 175 : 1995 3 CPR 321 : 1996 1 CLT 409
Tribunals and Commissions30 Mar 1995
LAKSHMAN Vs Karnataka Agro Industries Corporation Ltd
National Consumer Disputes Redressal Commission · 1995 2 CLT 540 : 1995 2 CPC 159 : 1995 2 CPJ 369 : 1995 2 CPR 85