Tribunals and Commissions15 Feb 1995Appeal partly allowed
MUKESH NARAIN Vs EXECUTIVE ENGINEER, R.S.E.B.
National Consumer Disputes Redressal Commission · 1995 1 CPR 843 : 1995 2 CPJ 156
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 18 of 23
Tribunals and Commissions15 Feb 1995Appeal dismissed
EXECUTIVE ENGINEER Vs Jeetmal
National Consumer Disputes Redressal Commission · 1995 2 CPC 562 : 1995 2 CPJ 403 : 1995 3 CPR 139
Tribunals and Commissions15 Feb 1995
Kamal Refrigeration Vs Add Life Pharma Pvt Ltd
National Consumer Disputes Redressal Commission · 1995 1 CPC 615 : 1995 1 CPR 673 : 1998 1 CLT 349 : 1998 2 CPJ 35
Tribunals and Commissions14 Feb 1995Appeal disposed of
State Bank of India Vs DHARAMDAS PAL
National Consumer Disputes Redressal Commission · 1995 1 CPR 832 : 1995 2 CPJ 237 : 1997 1 CPC 114
Tribunals and Commissions14 Feb 1995
V.P.SANT Vs CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 100 : 1995 1 CPR 837 : 1995 2 CLT 485 : 1995 2 CPJ 248 : 1999 0 ACJ 482
Tribunals and Commissions13 Feb 1995
RUCHIKA BHARTIA Vs C.B.S.E.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 436
Tribunals and Commissions11 Feb 1995Complaint dismissed with cost
PURSHOTTAM V.MOORJANI Vs CHAIRMAN/MANAGING DIRECTOR MODI OLIVETTI LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPR 609 : 1995 3 CPJ 442
Tribunals and Commissions10 Feb 1995Appeal dismissed
K. BABU PRASAD REDDY Vs RAJASEKHAR REDDY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 243 : 1996 1 CLT 539
Tribunals and Commissions09 Feb 1995Appeal dismissed
ARUN KUMAR GUPTA Vs EMPLOYEES STATE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1998 2 CLT 636 : 1998 2 CPC 456 : 1998 3 CPJ 11 : 1998 3 CPR 13
Tribunals and Commissions07 Feb 1995Complaint allowed with costs
S.KESAVULU NAIDU Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1995 1 CPR 625 : 1995 3 CPJ 308
Tribunals and Commissions06 Feb 1995Appeal dismissed with costs
GENERAL MANAGER, DESU Vs ASHA RAJPUT
National Consumer Disputes Redressal Commission · 1995 3 CPJ 17 : 1995 3 CPR 332 : 1996 1 CPC 112
Tribunals and Commissions06 Feb 1995Complaint partly allowed
NATIONAL CENTRE FOR HUMAN SETTLEMENTS And ENVIRONMENT Vs FAIRDEAL MARWAR GARRAGES (P) LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 335 : 1996 1 CLT 581
Tribunals and Commissions04 Feb 1995Appeal dismissed
WAHEED AHMED KHAN Vs Krishna Kumar
National Consumer Disputes Redressal Commission · 1995 3 CPJ 70 : 1995 3 CPR 236
Tribunals and Commissions03 Feb 1995Complaint dismissed
SHAHEEN ENGINEERS PRIVATE LTD. Vs BIHAR STATE EXPORT CORPORATION PATNA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 232
Tribunals and Commissions03 Feb 1995Complaint dismissed
R.Jayachandran Vs COMMISSIONER, AVADI MUNICIPALITY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 268 : 1996 1 CPR 130
Tribunals and Commissions02 Feb 1995Writ Petition allowed
PRINCIPAL, C. KANDASWAMI NAIDU COLLEGE OR WOMEN, CUDDALORE Vs DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, MADRAS
National Consumer Disputes Redressal Commission · 1995 2 CPC 412 : 1995 3 CPJ 273
Tribunals and Commissions01 Feb 1995Appeal dismissed
APSRTC Vs Peer Mohammed
National Consumer Disputes Redressal Commission · 1995 2 CPJ 385 : 1995 3 CPR 142
Tribunals and Commissions01 Feb 1995
PREM CHAND Vs P.S.E.B.
National Consumer Disputes Redressal Commission · 1995 1 CLT 522 : 1995 1 CPC 475 : 1995 1 CPR 740 : 1995 2 CPJ 392
Tribunals and Commissions30 Jan 1995
T.K. GOSWAMI Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 1 CPC 586 : 1995 1 CPR 559 : 1995 2 CPJ 400
Tribunals and Commissions30 Jan 1995
SEARSOLE CHEMICAL LTD. Vs G.M. EASTERN RAILWAYS
National Consumer Disputes Redressal Commission · 1995 1 CPR 558 : 1995 2 CPJ 405