Tribunals and Commissions13 Jan 1995
ABHINAV PUBLISHING INDIA PVT. LTD. Vs GRAPHICS AND PRINTS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 117 : 1995 2 CPJ 119 : 1995 2 CPR 6
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 21 of 23
Tribunals and Commissions12 Jan 1995Revision petition dismissed
Senior Superintendent of Post Office Vs T. PARIJATHAM
National Consumer Disputes Redressal Commission · 1995 2 CPJ 48
Tribunals and Commissions12 Jan 1995Allowed
CHIEF GENERAL MANAGER, TELECOM And ANOTHER-s Vs LALITHA K SARALAYA KALASANKA
National Consumer Disputes Redressal Commission · 1994 3 CPR 596 : 1995 2 CPJ 1
Tribunals and Commissions12 Jan 1995Appeal allowed
NRISINGHA GOSWAMI Vs SAMIR KUMAR BANERJEE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 29 : 1995 3 CPR 393 : 1996 1 CLT 419 : 1996 1 CPC 37
Tribunals and Commissions12 Jan 1995Revision petition
U.S. DALAL Vs TELECOM DISTRICT MANAGER, TELEPHONE EXCHANGE, ROHTAK, HARYANA
National Consumer Disputes Redressal Commission · 1995 1 CPR 682 : 1995 2 CPJ 18
Tribunals and Commissions12 Jan 1995
ASHOK TAYAL AND ANOTHER Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 152 : 1995 2 CPJ 3 : 1995 3 CTJ 305 : 1996 1 CPC 114
Tribunals and Commissions12 Jan 1995
AJAY DUBEY Vs GENERAL MANAGER, TELEGRAPHS AND TELECOMMUNICATION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 151 : 1995 1 CPJ 223 : 1995 1 CPR 777 : 1995 2 CLT 47 : 1995 2 CPC 448
Tribunals and Commissions12 Jan 1995
HAJIDAUD HAJI HARAN ABU Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 8
Tribunals and Commissions12 Jan 1995
M.K.J.CORPORATION Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 5 : 1995 2 CPC 338 : 1995 2 CPJ 112 : 1995 2 CPR 429
Tribunals and Commissions12 Jan 1995
A.N.SAIGAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 2 CPR 511 : 1995 0 NCDRC 6 : 1995 2 CPJ 17
Tribunals and Commissions12 Jan 1995
UNITED INDIA INSURANCE CO. LTD. Vs BIMAN KRISHNA BOSE
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 153 : 1995 2 CPJ 62
Tribunals and Commissions12 Jan 1995
UNITED INDIA INSURANCE CO. LTD. Vs KUSUMBEN J.BADIANI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 4
Tribunals and Commissions12 Jan 1995
SURENDRA AGRO CENTRE OF REWARI Vs SHER SINGH
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 9 : 1995 1 CLT 707 : 1995 1 CPJ 154 : 1995 1 CPR 824 : 1995 2 CPC 436
Tribunals and Commissions12 Jan 1995
M.V.ARUNACHALAM, CHAIRMAN, E.I.D.PARRY (INDIA) LTD. Vs VELLORE ANJAPPA MUDALIAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 10 : 1995 1 CPJ 162 : 1995 2 CLT 89
Tribunals and Commissions11 Jan 1995Appeal dismissed
P.J. THOMAS Vs KERALA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 56
Tribunals and Commissions11 Jan 1995Allowed
GIRDHARI LAL KOUL Vs Chairman, J and K Bank Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CLT 585 : 1995 1 CPC 511 : 1995 1 CPJ 232 : 1995 1 CPR 661 : 1995 2 CLT 50
Tribunals and Commissions11 Jan 1995
VISHNU RAMCHANDRA KHARATMAL Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 11 : 1995 2 CPC 342 : 1995 2 CPJ 122 : 1995 2 CPR 627
Tribunals and Commissions11 Jan 1995
NATIONAL INSURANCE CO. LTD. Vs S.SANDHYA RAJ
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 13 : 1995 3 CPJ 36
Tribunals and Commissions11 Jan 1995
RAM LAL Vs VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 3 CPR 607 : 1995 0 NCDRC 15 : 1995 2 CPJ 121
Tribunals and Commissions11 Jan 1995
GENERAL CONSUMER PROTECTION AND WELFARE ASSOCIATION Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 21 : 1995 1 CLT 661 : 1995 1 CPJ 158 : 1995 1 CPJ 95