Tribunals and Commissions11 Jan 1995
NATIONAL TRADING CORPORATION Vs UCO BANK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 14 : 1995 2 CPC 511 : 1995 2 CPJ 114 : 1995 3 CPR 18
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 22 of 23
Tribunals and Commissions11 Jan 1995
VISHWABHARATHI HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs SHARADA CHANDRASEKHARA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 12 : 1995 2 CPC 331 : 1995 2 CPJ 124 : 1995 2 CPR 639
Tribunals and Commissions11 Jan 1995
SANJAY NAGAR RESIDENTS, WELFARE ASSOCIATION Vs VICE-CHAIRMAN, G.D.A.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 19 : 1995 1 CPR 632 : 1995 2 CPC 441 : 1995 2 CPJ 58
Tribunals and Commissions11 Jan 1995
MAHARASHTRA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs NATIONAL FORUM OF CONSUMERS EDUCATION, AKOLA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 16 : 1995 2 CPJ 125 : 1995 3 CPR 24
Tribunals and Commissions11 Jan 1995
PATEL AMRITLAL MADHAVLAL Vs MEHSANA AGRO AUTO MACHINERY PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 22 : 1995 1 CPR 792 : 1995 2 CLT 131
Tribunals and Commissions11 Jan 1995
GENERAL MANAGER, A.P.STATE ROAD TRANSPORT CORPORATION Vs TSECRETARY, EAST GODAWARI DISTRICT CONSUMER AID, ADVISE AND WELFARE SOCIETY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 17 : 1995 2 CPC 346 : 1995 2 CPJ 145 : 1995 2 CPR 582
Tribunals and Commissions11 Jan 1995
SATISH CHANDRA JHA Vs BIHAR STATE CO-OP.LAND DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 20 : 1995 2 CPJ 66
Tribunals and Commissions10 Jan 1995Appeal dismissed
G. JAMBUNATHAN Vs S. VELUMUTHU
National Consumer Disputes Redressal Commission · 1995 2 CPJ 64 : 1995 2 CPR 21 : 1995 2 CPR 60
Tribunals and Commissions10 Jan 1995Allowed
JUGAL KISHORE KHOSLA Vs NARINDER @ KUTU SHAH
National Consumer Disputes Redressal Commission · 1995 2 CPC 336 : 1995 2 CPJ 9
Tribunals and Commissions10 Jan 1995
KINETIC ENGINEERING LTD. Vs MILIND S.CHAURASIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 26 : 1995 2 CPC 27 : 1995 2 CPJ 4 : 1995 2 CPR 49
Tribunals and Commissions10 Jan 1995
MANAGING DIRECTOR, AIR INDIA Vs B.VIJAY KUMAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 28 : 1995 2 CPJ 7
Tribunals and Commissions10 Jan 1995
PREMIER AUTOMOBILES LTD. Vs ARVINDER KUMAR BANSAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 25 : 1995 2 CPJ 11
Tribunals and Commissions10 Jan 1995
REGIONAL MANAGER, UNION BANK OF INDIA Vs MAHARAJA SAWAI JAI SINGH BENEVOLENT TRUST
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 27 : 1995 2 CPC 38 : 1995 2 CPJ 67 : 1995 2 CPR 29
Tribunals and Commissions10 Jan 1995
SKIPPER TOWERS PVT. LTD. Vs A.P.GUPTA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 23
Tribunals and Commissions09 Jan 1995Appeal partly allowed
MAHENDRA VIJAY VARGIA Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 581
Tribunals and Commissions06 Jan 1995
M.M.SINGH Vs CHARANJIT KOCHHAR, PROPRIETOR, CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 29 : 1995 3 CPJ 26
Tribunals and Commissions06 Jan 1995
STATE BANK OF BIKANER AND JAIPUR Vs CHAVAN RISHI INTERNATIONAL LIMITED.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 30 : 1995 2 CPC 94 : 1995 2 CPR 32 : 1995 3 CPJ 31
Tribunals and Commissions05 Jan 1995Appeal allowed
Mahendra Kumar Jain Vs BRANCH MANAGER, M.P. FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1995 1 CPC 656 : 1995 1 CPR 552 : 1995 3 CPJ 155
Tribunals and Commissions05 Jan 1995Appeal dismissed
Rakesh Sharma Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 557 : 1995 3 CPJ 183
Tribunals and Commissions05 Jan 1995Complaint allowed with costs
SAWHNEY EXPORT HOUSE Vs AIR FRANCE, INDIRA GANDHI INTERNATIONAL CARGO COMPLEX
National Consumer Disputes Redressal Commission · 1995 3 CPJ 286