Tribunals and Commissions17 Feb 1993Complaint allowed with costs
H.P.GUPTA Vs MUNICIPAL CORPORATION OF DELHI
National Consumer Disputes Redressal Commission · 1993 2 CPJ 708
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 43 of 47
Tribunals and Commissions17 Feb 1993Appeal succeeds
VINOD MINERALS Vs SUPERINTENDENT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1755 : 1994 2 CPR 171
Tribunals and Commissions16 Feb 1993Complaint dismissed
SHAMLAL Vs NEW BANK OF INDIA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 570
Tribunals and Commissions16 Feb 1993Complaint dismissed
P.S. GOVINDARAJAN Vs GENERAL MANAGER, INTEGRAL COACH FACTORY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1211
Tribunals and Commissions16 Feb 1993Complaint dismissed
RAKESH GUGNANI Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 636
Tribunals and Commissions16 Feb 1993Complaint allowed with costs
C.V. DEVARAJULU Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1993 1 CPR 589 : 1993 2 CPJ 1194
Tribunals and Commissions16 Feb 1993
S.K.KUMARA SWAMY Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1463
Tribunals and Commissions16 Feb 1993Appeal rejected as barred by time
RAJASTHAN STATE ELECTRICITY BOARD Vs NOPA RAM
National Consumer Disputes Redressal Commission · 1994 1 CPJ 284
Tribunals and Commissions15 Feb 1993Complaint dismissed
B.G.BHASKAR Vs KARTHIK GAS AGENCIES
National Consumer Disputes Redressal Commission · 1993 1 CPR 477 : 1993 2 CPJ 766
Tribunals and Commissions15 Feb 1993
JIT RAM SHIV KUMAR Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 22 : 1994 1 CPJ 213
Tribunals and Commissions12 Feb 1993Revision disposed of
AISWARYA CONSTRUCTION-/O.P. Vs TUMATI PADMA VIJAYA KUMARI
National Consumer Disputes Redressal Commission · 1993 0 CPC 443 : 1993 1 CPR 727 : 1993 2 CPJ 698
Tribunals and Commissions12 Feb 1993Appeal allowed with costs
MANJIBHAI NAGJIBHAI GOHEL Vs Life Insurance Corpn. of India
National Consumer Disputes Redressal Commission · 1993 2 CPR 18 : 1993 3 CPJ 1243
Tribunals and Commissions12 Feb 1993Dismissed
KURUKSHETRA UNIVERSITY Vs VINAY PARKASH VERMA
National Consumer Disputes Redressal Commission · 1993 0 CPC 182 : 1993 2 CPJ 647 : 1994 1 CLT 710
Tribunals and Commissions12 Feb 1993Complaint allowed with costs
BHASKAR KHULBE Vs Satwant Singh
National Consumer Disputes Redressal Commission · 1993 1 CPJ 594
Tribunals and Commissions12 Feb 1993Appeal allowed
KANCHANBEN H. SHAH Vs BRANCH OFFICER, L.I.C. And OTHERS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1075
Tribunals and Commissions11 Feb 1993Complaint allowed
DHANRAJ Vs MANAGER, BANK OF RAJASTHAN LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 849
Tribunals and Commissions10 Feb 1993Complaint accepted
Om Prakash Bhatia Vs DEEPU CHITS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 567 : 1993 1 CPR 651
Tribunals and Commissions10 Feb 1993Complaint disposed of
P.GOPALA SUBREHMANYAN Vs VICE CHAIRMAN, HOUSING COMMISSIONER
National Consumer Disputes Redressal Commission · 1993 2 CLC 197 : 1993 2 CPJ 624 : 1995 2 CLT 599
Tribunals and Commissions10 Feb 1993Complaint allowed with costs
SRUSHTI APPARELS PVT. LTD. Vs BLUE DART EXPRESS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 656
Tribunals and Commissions10 Feb 1993Appeal dismissed
EXAMINATIONS, HYDERABAD-/ Vs KANDUKURI UMA DEVI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 572 : 1993 2 CPR 66