Tribunals and Commissions04 Mar 1993Appeal allowed
LIFE INSURANCE CORPORATION OF INDIA-/O.P. Vs AMBALAL MADHAVLAL PATEL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1118
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 41 of 47
Tribunals and Commissions03 Mar 1993Appeal dismissed with costs
United India Insurance Co. Ltd. Vs ISHWARDAS ZABARMAL TRUST
National Consumer Disputes Redressal Commission · 1993 2 CPJ 809 : 1993 2 CPR 145
Tribunals and Commissions03 Mar 1993Complaint allowed with costs
SURESH RAMBHAU KARADE Vs ASHOK RAMBHAU ADGULWAR
National Consumer Disputes Redressal Commission · 1994 1 CPJ 131
Tribunals and Commissions03 Mar 1993Appeal disposed of
THAKUR CONSTRUCTION COMPANY Vs S.JAYASHREE
National Consumer Disputes Redressal Commission · 1994 1 CPJ 236
Tribunals and Commissions02 Mar 1993Preliminary Objection dismissed
LT. COL. (RETD.) SARABJIT HANDA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1993 0 CPC 549 : 1993 2 CLT 335 : 1993 2 CPJ 754
Tribunals and Commissions02 Mar 1993Complaint allowed with costs
B.DAMODHARAN Vs UNION COMPANY (MOTORS) PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1510
Tribunals and Commissions01 Mar 1993Appeal dismissed
T.S. PRABHAKAR Vs A.N.L. NARASIMHA RAO
National Consumer Disputes Redressal Commission · 1993 2 CPJ 750 : 1993 2 CPR 72
Tribunals and Commissions01 Mar 1993Appeal dismissed
DIFCOS, INVESTMENT CONSULTANT Vs CAPT. R.V.S. RAO
National Consumer Disputes Redressal Commission · 1993 2 CPJ 761 : 1993 2 CPR 69
Tribunals and Commissions01 Mar 1993Complaint dismissed
THIRU DHARMAN Vs STATE OF TAMIL NADU
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1029
Tribunals and Commissions27 Feb 1993Appeal partly allowed
ORISSA STATE HOUSING BOARD Vs D.SATYANARAYAN RAO
National Consumer Disputes Redressal Commission · 1993 1 CPR 599 : 1994 2 CPJ 332
Tribunals and Commissions27 Feb 1993Appeal allowed in part
MANAGER, BAITARANI GRAMYA BANK Vs JAYKRUSHNA SWAIN
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1327
Tribunals and Commissions27 Feb 1993Complaint dismissed
DIPTI DE SARKAR Vs STATE AUTHORITY OF INDIA LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPR 640 : 1993 2 CPJ 1209
Tribunals and Commissions27 Feb 1993Complaint dismissed
ORISSA CONSUMER ASSOCIATION Vs Bidhu Bhusan Das
National Consumer Disputes Redressal Commission · 1993 1 CPR 600 : 1993 2 CPJ 1192
Tribunals and Commissions27 Feb 1993Complaint allowed
CHITRANJAN SAHOO Vs N.C.JAIN
National Consumer Disputes Redressal Commission · 1993 1 CPR 644 : 1994 2 CPJ 325
Tribunals and Commissions26 Feb 1993Complaint allowed with costs
J. BHAUMIK Vs MANAGER, THE HONGKONG And SHANGHAI BANKING CORP. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 745 : 1993 2 CPR 349
Tribunals and Commissions26 Feb 1993Complaint allowed with costs
SANDHYARANI MOHARANA Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1177
Tribunals and Commissions26 Feb 1993Complaint allowed with costs
A. LAKSHMANAN Vs ANJALEEM ENTERPRISES
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1202 : 1993 2 CPR 355
Tribunals and Commissions26 Feb 1993Complaint dismissed
BHABANI SANKAR DAS Vs AMARENDRA DAS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1319
Tribunals and Commissions25 Feb 1993Complaint allowed
MUPALLA NAGESWARA RAO And OTHERS Vs BRANCH MANAGER, M/s. NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 690
Tribunals and Commissions25 Feb 1993Appeal dismissed
NETWORK INDIA LIMITED Vs GUDIPUDI HANUMANTHA SARMA
National Consumer Disputes Redressal Commission · 1993 1 CPR 638 : 1993 2 CPJ 674